Tribunals and Commissions25 Nov 2020Dismissed
Somwati Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0103
Code Of Criminal Procedure, 1973 — Section 125, 127
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 12 of 84
Tribunals and Commissions25 Nov 2020Disposed Of
Mahendra Kumar Verma & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0102
Tribunals and Commissions25 Nov 2020Disposed Of
Ajay Prasad & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0100
Tribunals and Commissions25 Nov 2020Disposed Of
Sunny & Others Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0099
Tribunals and Commissions24 Nov 2020
Vandana & Ors. Vs The Chief Secretary, Govt. Of Nct Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2653
Tribunals and Commissions24 Nov 2020
Pawan Kumar Parihar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2645
Tribunals and Commissions24 Nov 2020
Joginder Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2632
Tribunals and Commissions24 Nov 2020
Shri Krishan Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2628
Tribunals and Commissions24 Nov 2020
A.V. Mittal Vs Union Of India (Ministry Of Railways) & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2625
Prevention of Corruption Act, 1988-Rule 113(2), 13(2), Section 13(1)(e)Railway Servants (Discipline & Appeal) Rules, 1968-Rule 14(1)Constitution of India-Article 311(2)(b)
Tribunals and Commissions24 Nov 2020Disposed Of
Pawan Kumar Parihar & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0106
Tribunals and Commissions24 Nov 2020Disposed Of
Vandana & Others Vs Chief Secretary Govt. Of NCT Of Delh & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0098
Tribunals and Commissions24 Nov 2020Disposed Of
Krishan Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0097
Tribunals and Commissions24 Nov 2020Dismissed
A.V. Mittal Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0096
Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)Railway Servants (Discipline &Appeal) Rules, 1968 — Rule 14(i)Railway Service (Discipline & Appeal) Rules, 1968 — Rule 14(1)
Tribunals and Commissions24 Nov 2020Disposed Of
Joginder Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0095
Tribunals and Commissions23 Nov 2020
Kuwajit Kaur Vs Dr. Ajay Kumar & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2636
CAT (Procedure) Rules-Rule 17
Tribunals and Commissions23 Nov 2020
Rohtas Kumar Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2635
Tribunals and Commissions23 Nov 2020
Sharad Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2631
Tribunals and Commissions23 Nov 2020
Dharmendra Kumar Saxena Vs Secretary, Ministry Of Home Affairs & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2627
Fundamental Rules-Rule 56, clause (j)(i); clause 56 (j)
Tribunals and Commissions23 Nov 2020
Manoj Kumar Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2623
Tribunals and Commissions23 Nov 2020
Mukh Ram Singh Vs New Delhi Municipal Council & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2621