Tribunals and Commissions23 Nov 2020Disposed Of
Mukh Ram Singh Vs New Delhi Municipal Council
Central Administrative Tribunal · (2020) 11 CAT CK 0094
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 13 of 84
Tribunals and Commissions23 Nov 2020Disposed Of
Dharmendra Kumar Saxena Vs Secretary Ministry Of Home Affairs & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0093
Tribunals and Commissions23 Nov 2020Disposed Of
Kuwajit Kaur Vs Dr. Ajay Kumar & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0092
Central Administrative Tribunal (Procedure) Rule, 1987 — Rule 17
Tribunals and Commissions23 Nov 2020Disposed Of
Manoj Kumar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0091
Tribunals and Commissions23 Nov 2020Disposed Of
Sharad Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0090
Tribunals and Commissions23 Nov 2020Dismissed
Rohtas Kumar Vs Chief Secretary Govt. Of NCT Of Delh & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0089
Tribunals and Commissions20 Nov 2020
Sandeep Kumar Vs Delhi Subordinate Services Selection Board (DSSSB) & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2716
Tribunals and Commissions20 Nov 2020
Shri Ramesh Chand Yadav & Ors. Vs Mr. Vijay Kumar Dev & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2667
Tribunals and Commissions20 Nov 2020
Jay Prakash Soja Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2665
Constitution of India-Articles 14 and 16Central Excise Rules
Tribunals and Commissions20 Nov 2020
Asok Kumar Dikshit Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2644
Tribunals and Commissions20 Nov 2020
Suman Vs Govt. Of NCT Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2640
Tribunals and Commissions20 Nov 2020
Sanjay Jhangra Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2634
Tribunals and Commissions20 Nov 2020
Vijay Kumar Vs Ministry of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2629
Tribunals and Commissions20 Nov 2020
Sandeep Kumar & Ors. Vs Govt. of NCTD & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2626
Tribunals and Commissions20 Nov 2020Disposed Of
Sandeep Kumar Vs Delhi Subordinate Services Selection Board (DSSSB) & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0088
Tribunals and Commissions20 Nov 2020Dismissed
Sandeep Kumar & Others Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0087
Tribunals and Commissions20 Nov 2020Disposed Of
Vijay Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0084
Tribunals and Commissions20 Nov 2020Allowed
Jay Prakash Soja Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0083
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions20 Nov 2020Disposed Of
Sanjay Jhangra Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0082
Tribunals and Commissions20 Nov 2020Disposed Of
Suman Vs Govt. Of NCT Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0081