Tribunals and Commissions18 Nov 2020
Anand Tembulkar Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2672
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 15 of 84
Tribunals and Commissions18 Nov 2020
Mohit Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2664
Tribunals and Commissions18 Nov 2020
Pradeep Kumar Sirohi Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2658
Tribunals and Commissions18 Nov 2020
All India BSNL Pensioners Welfare Association & Ors. Vs Smt. Aruna Sundararajan & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2650
Tribunals and Commissions18 Nov 2020
Dr. Khedkar Puja Deeliprao Vs Union Of India
Central Administrative Tribunal · (2020) 11 CAT CK 2643
Tribunals and Commissions18 Nov 2020
Kamal Krishna Gautam Vs Union Of India
Central Administrative Tribunal · (2020) 11 CAT CK 2642
Tribunals and Commissions18 Nov 2020Disposed Of
Prem Pal Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0072
Tribunals and Commissions18 Nov 2020Dismissed
Anand Tembulkar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0071
Tribunals and Commissions18 Nov 2020Disposed Of
Surender Pal Vs Delhi Transport Corporation & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0070
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Nov 2020Disposed Of
Kamal Krishna Gautam Vs Union Of India
Central Administrative Tribunal · (2020) 11 CAT CK 0069
Tribunals and Commissions18 Nov 2020Dismissed
Pradeep Kumar Sirohi Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0068
Tribunals and Commissions18 Nov 2020Disposed Of
Kanak Mahadik & Others Vs Govt. Of NCT & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0067
Tribunals and Commissions18 Nov 2020Disposed Of
Dr. Khedkar Puja Deeliprao Vs Union Of India
Central Administrative Tribunal · (2020) 11 CAT CK 0065
Tribunals and Commissions18 Nov 2020Disposed Of
All India BSNL Pensioners Welfare Association & Others Vs Aruna Sundararajan & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0064
Tribunals and Commissions17 Nov 2020
Manmeet Singh Ahluwalia Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2720
Tribunals and Commissions17 Nov 2020
Virender Vs Govt. Of NCT Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2714
Tribunals and Commissions17 Nov 2020
Avnish Bansal Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2687
Tribunals and Commissions17 Nov 2020
S.K. Mehra Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2682
Tribunals and Commissions17 Nov 2020
Anil Goswami & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2681
Tribunals and Commissions17 Nov 2020
Smt Anita Rani Sondhi Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2663