Tribunals and Commissions17 Nov 2020
Azad Singh Vs Government Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2662
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 16 of 84
Tribunals and Commissions17 Nov 2020
Renu Ahuja Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2657
Tribunals and Commissions17 Nov 2020
Kranti Kumar & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2652
Tribunals and Commissions17 Nov 2020
Daulat Ram Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2020) 11 CAT CK 2647
Tribunals and Commissions17 Nov 2020Disposed Of
Azad Singh Vs Government Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0061
Tribunals and Commissions17 Nov 2020Disposed Of
Renu Ahuja Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0059
Tribunals and Commissions17 Nov 2020Dismissed
Anita Rani Sondhi Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0057
Tribunals and Commissions17 Nov 2020Disposed Of
Harish Sharma & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0056
Tribunals and Commissions17 Nov 2020Dismissed
S.K. Mehra Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0055
Tribunals and Commissions17 Nov 2020Disposed Of
Avnish Bansal, Joint Commissioner, Group A Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0054
Tribunals and Commissions17 Nov 2020Disposed Of
Anil Goswami & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0053
Tribunals and Commissions11 Nov 2020
Manisha Tanu Vs The Director Of Education & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2719
Tribunals and Commissions11 Nov 2020
Shri Balraj Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2725
Tribunals and Commissions11 Nov 2020
Dinesh Kumar Vs Special Commissioner of Police (Training) & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2724
Delhi Police (Punishment and Appeal) Rules 1980-Rule 14(4)Delhi Police (General Conditions of Service) Rules, 1980-Rule 9CCA Rules
Tribunals and Commissions11 Nov 2020
Prashant Kumar Sinha Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2723
Prevention of Corruption Act-Section 13(2), 13(1)(e)
Tribunals and Commissions11 Nov 2020
Rajender Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2722
Administrative Tribunals Act, 1985-Section 21
Tribunals and Commissions11 Nov 2020
Shri Navneet Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2721
Tribunals and Commissions11 Nov 2020Disposed Of
Manisha Tanu Vs Director Of Education & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0052
Tribunals and Commissions11 Nov 2020Disposed Of
Navneet Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0051
Tribunals and Commissions11 Nov 2020Disposed Of
Rajender Singh Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0050
Administrative Tribunals Act, 1985 — Section 21