Tribunals and Commissions06 Nov 2020
ASI Eshwara Parasad & Anr. Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2671
AT Act, 1985-Section 19Delhi Police (Punishment and Appeal) Rules, 1980-Rule 12
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 18 of 84
Tribunals and Commissions06 Nov 2020
Raja Ram Meena Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2669
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Nov 2020
Bhimraj Meena Vs The Member (Staff), Ministry Of Railways (Railway Board) & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2661
Tribunals and Commissions06 Nov 2020
Anil Kumar Sharma Vs Transport Department (GNCTD of Delhi)
Central Administrative Tribunal · (2020) 11 CAT CK 2660
A.T. Act, 1985-Section 19
Tribunals and Commissions06 Nov 2020Disposed Of
Anil Kumar Sharma Vs Transport Department (GNCTD Of Delhi)
Central Administrative Tribunal · (2020) 11 CAT CK 0039
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Nov 2020Disposed Of
ASI Eshwara Parasad Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0038
Administrative Tribunals Act, 1985 — Section 19Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12
Tribunals and Commissions06 Nov 2020Partly Allowed
Bhimraj Meena (Now Bhimraj Dhanna) Vs Member (Staff) & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0037
Tribunals and Commissions06 Nov 2020Dismissed
Naveen Kumar Tehlan Vs Delhi Subordinate Services Selection Board & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0036
Tribunals and Commissions06 Nov 2020Disposed Of
Satpal Singh Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0035
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Nov 2020Disposed Of
Mukesh Pal & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0034
Tribunals and Commissions06 Nov 2020Disposed Of
Vinod Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0033
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Nov 2020Disposed Of
Raja Ram Meena Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Nov 2020Disposed Of
Santosh Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions05 Nov 2020
Pankaj Shukla & Ors. Vs Govt. of NCT Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2695
Tribunals and Commissions05 Nov 2020
Ram Roop Meena Vs The Lt. Governor & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2694
DMC Act-Section 345-A, 332, 461, 466-A, 343, 344CCS (Conduct) Rules, 1964-Rule 3(I)(i)(ii)(iii)
Tribunals and Commissions05 Nov 2020
Satish Dahiya Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2693
Constitution of India-Article 309CCA RulesConduct Rules of the Railways
Tribunals and Commissions05 Nov 2020
Kulvinder Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2679
Tribunals and Commissions05 Nov 2020
N. N. Meena Vs Govt. of NCTD & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2673
CCS (CCA) Rules, 1965-Rule 14
Tribunals and Commissions05 Nov 2020
Hemendra Singh Vs National Highways Authority Of India
Central Administrative Tribunal · (2020) 11 CAT CK 2670
Tribunals and Commissions05 Nov 2020
Rajesh Poonia Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2020) 11 CAT CK 2668