Tribunals and Commissions05 Nov 2020
Dr.Sanjiv Mahajan Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2666
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 19 of 84
Tribunals and Commissions05 Nov 2020Disposed Of
N. N. Meena Vs Govt. Of NCTD & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0030
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions05 Nov 2020Dismissed
Dr.Sanjiv Mahajan Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0028
Tribunals and Commissions05 Nov 2020
Ram Roop Meena Vs Lt. Governor & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0027
Delhi Municipal Corporation Act, 1957 — Section 343, 344
Tribunals and Commissions05 Nov 2020Dismissed
Rajesh Poonia Vs Kendriya Vidyalaya Sangathan
Central Administrative Tribunal · (2020) 11 CAT CK 0026
Tribunals and Commissions05 Nov 2020Disposed Of
Kulvinder Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0025
Tribunals and Commissions05 Nov 2020Dismissed
Satish Dahiya Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0024
Constitution Of India, 1950 — Article 309
Tribunals and Commissions04 Nov 2020
Dr. Chandra Shekar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2705
Tribunals and Commissions04 Nov 2020
Shailendra Kumar Yadav & Ors. Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2700
Tribunals and Commissions04 Nov 2020
Abir Chandan Barai Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2696
Tribunals and Commissions04 Nov 2020
Dr. Lalan Kumar Jha Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2692
Tribunals and Commissions04 Nov 2020
Om Prakash & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2691
Tribunals and Commissions04 Nov 2020
Tarun Kapoor & Ors. Vs Secretary, UPSC & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2689
Tribunals and Commissions04 Nov 2020
Niranjan Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2688
Tribunals and Commissions04 Nov 2020
Mamta Kaushik Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2684
Tribunals and Commissions04 Nov 2020
Rajvir Chalia Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2683
Tribunals and Commissions04 Nov 2020
Dr. Sandhya Ranjan Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2678
Tribunals and Commissions04 Nov 2020Disposed Of
Tarun Kapoor & Others Vs Secretary, UPSC & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0022
Tribunals and Commissions04 Nov 2020Disposed Of
Niranjan Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0021
Tribunals and Commissions04 Nov 2020Dismissed
Mamta Kaushik Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0020