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Tribunals and CommissionsDivision Bench(2020) 11 CAT CK 2700

Shailendra Kumar Yadav & Ors. vs Govt. of NCT of Delhi & Anr.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 4 November 2020

HON’BLE JUDGES
R.N. Singh, Member (J) · A.K. Bishnoi, Member (A)
CASE NUMBER
O.A. No.1570 of 2020

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Judgment

4 paragraphs · 54 words

Hon’ble Mr. R.N. Singh, Member (J):

After arguing for some time, learned counsel for the applicants seeks permission to withdraw the OA with liberty to file a better OA.

2.

Permission is granted. The OA stands dismissed as withdrawn with liberty as aforesaid.

3.

Accordingly, MA 1990/2020 also stands dismissed as withdrawn with liberty.