Tribunals and Commissions11 Nov 2020Dismissed
Shri Balraj Vs Delhi Transport Corporation & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0049
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 17 of 84
Tribunals and Commissions11 Nov 2020Allowed
Dinesh Kumar Vs Special Commissioner Of Police (Training)
Central Administrative Tribunal · (2020) 11 CAT CK 0048
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 14(4)Delhi Police (General Conditions Of Service) Rules, 1980 — Rule 9
Tribunals and Commissions11 Nov 2020Partly Allowed
Prashant Kumar Sinha Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0047
Prevention Of Corruption Act, 1988 — Section 13(1)(e), 13(2)
Tribunals and Commissions10 Nov 2020
Suneel Kumar Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2728
Tribunals and Commissions10 Nov 2020
Sonkali Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2726
Tribunals and Commissions10 Nov 2020Disposed Of
Suneel Kumar Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0045
Tribunals and Commissions09 Nov 2020
Bhawani Singh Meena Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2732
Tribunals and Commissions09 Nov 2020
Bablu Gupta & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2731
Tribunals and Commissions09 Nov 2020
Shri Himanshu Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2730
Tribunals and Commissions09 Nov 2020
Bashir Khan Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2729
Tribunals and Commissions09 Nov 2020
Rakesh Kumar Dubey Vs Delhi Jal Board & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2727
Tribunals and Commissions09 Nov 2020Disposed Of
Bashir Khan Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0043
Tribunals and Commissions09 Nov 2020Disposed Of
Bablu Gupta & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0042
Tribunals and Commissions09 Nov 2020Disposed Of
Himanshu Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0041
Tribunals and Commissions09 Nov 2020Dismissed
Bhawani Singh Meena Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2020) 11 CAT CK 0040
Tribunals and Commissions06 Nov 2020
Naveen Kumar Tehlan Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2685
Tribunals and Commissions06 Nov 2020
Satpal Singh Vs Govt. of N.C.T.D. & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2677
AT Act, 1985-Section 19
Tribunals and Commissions06 Nov 2020
Shri Vinod Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2676
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions06 Nov 2020
Mukesh Pal & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2675
Tribunals and Commissions06 Nov 2020
Santosh Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2674
Administrative Tribunals Act, 1985-Section 19