Tribunals and CommissionsDivision Bench(2020) 11 CAT CK 2727

Rakesh Kumar Dubey vs Delhi Jal Board & Anr.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 9 November 2020

HON’BLE JUDGES
Pradeep Kumar, Member (A) · R.N. Singh, Member (J)
CASE NUMBER
O.A. No.1742/2020

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Judgment

3 paragraphs · 42 words

Hon’ble Mr.Pradeep Kumar, Member (A):

After arguing the matter for some time, learned counsel for the applicant sought permission to withdraw the OA with liberty to file a better one.

2.

Accordingly, the OA is dismissed as withdrawn, with liberty, as aforesaid.