AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 59 words
Hon’ble Mr. R.N. Singh, Member (J):
After arguing for some time, learned counsel, Sh. Narender Kaushik, seeks permission to withdraw the OA with liberty to file a better OA in accordance with rules and law on the subject. Permission is granted. OA stands dismissed as withdrawn with liberty as aforesaid.
Pending MA also stands dismissed as withdrawn with liberty.