Tribunals and Commissions19 Nov 2020
Tej Pal Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2710
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 14 of 84
Tribunals and Commissions19 Nov 2020
P C Verma Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2680
Tribunals and Commissions19 Nov 2020
Shabari Girinath Kala Vs Prof. (Dr.) Pradeep Kumar Joshi & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2659
Tribunals and Commissions19 Nov 2020
Harender Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2656
Tribunals and Commissions19 Nov 2020
Vijay Kumar Saluja Vs Delhi Development Authority & Anr.
Central Administrative Tribunal · (2020) 11 CAT CK 2654
Tribunals and Commissions19 Nov 2020
Smt. Suresh Singhal Vs The Secretary & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2651
Right To Information Act
Tribunals and Commissions19 Nov 2020
Sribatsa Kumar Parida Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2649
Tribunals and Commissions19 Nov 2020
Rakhi Rani & Ors. Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2637
Delhi School Education Act
Tribunals and Commissions19 Nov 2020
Shri Pawan Kumar Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2633
Tribunals and Commissions19 Nov 2020Disposed Of
Pawan Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0080
Tribunals and Commissions19 Nov 2020Disposed Of
Vijay Kumar Saluja, EE (Civil) Vs Delhi Development Authority & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0078
Tribunals and Commissions19 Nov 2020Disposed Of
Harender Kumar Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0077
Tribunals and Commissions19 Nov 2020Dismissed
Tej Pal Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0076
Tribunals and Commissions19 Nov 2020Disposed Of
Rakhi Rani & Others Vs Chief Secretary & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0075
Tribunals and Commissions19 Nov 2020Disposed Of
Sribatsa Kumar Parida Vs Union Of India
Central Administrative Tribunal · (2020) 11 CAT CK 0074
Tribunals and Commissions19 Nov 2020Disposed Of
Suresh Singhal Vs Secretary, Ministry Of Commerce & Industries Govt. Of India & Others
Central Administrative Tribunal · (2020) 11 CAT CK 0073
Tribunals and Commissions18 Nov 2020
Ajay Kumar & Ors. Vs Vijay Kumar Dev & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2718
Tribunals and Commissions18 Nov 2020
Sh Prem Pal Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2717
Tribunals and Commissions18 Nov 2020
Surender Pal Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2715
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Nov 2020
Kanak Mahadik & Anr. Vs Govt. Of NCT & Ors.
Central Administrative Tribunal · (2020) 11 CAT CK 2711