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Tribunals and CommissionsDivision Bench(2020) 11 CAT CK 2664

Mohit Kumar & Ors. vs Union Of India & Ors.

Central Administrative Tribunal, Principal Bench, New Delhi · Decided on 18 November 2020

HON’BLE JUDGES
L. Narasimha Reddy, Chairman · A. K. Bishnoi, Member (A)
CASE NUMBER
OA No.1750/2020, MA No.2260/2020 WITH OA No.1752/2020, MA No.2269/2020, MA No.2270/2020 AND OA No.1753/2020, MA No.2271/2020, MA No.2272/2020

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Judgment

5 paragraphs · 46 words

Mr. Justice L. Narasimha Reddy:

Learned counsel for the applicants submits that he has been instructed to withdraw the OAs.

2.

Permission is accorded. The OAs are accordingly dismissed as withdrawn.

3.

All the MAs stand disposed of.

There shall be no order as to costs.