Tribunals and Commissions14 Dec 2020Dismissed
Union Of India And Others Vs Mohammad Zahid Siddiqui
Central Administrative Tribunal · (2020) 12 CAT CK 0054
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 5 of 84
Tribunals and Commissions14 Dec 2020Disposed Of
Savita Rani Gour Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0053
Tribunals and Commissions14 Dec 2020Disposed Of
Kalawati Vs Indian Council Of Agricultural Research And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0052
Tribunals and Commissions11 Dec 2020
Shri Suraj Prakash & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0703
Tribunals and Commissions11 Dec 2020
Saloni Bansal & Ors. Vs Ajay Kumar Bhalla & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0700
Tribunals and Commissions11 Dec 2020
B.M. Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0696
Tribunals and Commissions11 Dec 2020
Mohit Lather Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0671
Tribunals and Commissions11 Dec 2020
Hamam Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0760
Tribunals and Commissions11 Dec 2020
Brij Bhushan Gautam Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0753
Tribunals and Commissions11 Dec 2020Disposed Of
Saloni Bansal And Others Vs Ajay Kumar Bhalla And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0051
Tribunals and Commissions11 Dec 2020Dismissed
Mohit Lather Vs Ministry Of Railways And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0050
Tribunals and Commissions11 Dec 2020Dismissed
Hamam Singh Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0049
Tribunals and Commissions11 Dec 2020Disposed Of
Brij Bhushan Gautam Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0048
Tribunals and Commissions10 Dec 2020
Kishan Singh & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0679
Tribunals and Commissions10 Dec 2020
Abhay Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0667
Tribunals and Commissions10 Dec 2020
Sibi Thomas Vs Mr. V.K. Singh & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0666
Tribunals and Commissions10 Dec 2020
Anita Kumari Rawat Vs Chairman Railway Board & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0759
Administrative Tribunal's Act 1985-Section 19
Tribunals and Commissions10 Dec 2020Disposed Of
Sibi Thomas Vs V.K. Singh, Chairman, Delhi Subordinate Services Selection Board (DSSSB) And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0047
Tribunals and Commissions10 Dec 2020Disposed Of
Kishan Singh Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0046
Tribunals and Commissions10 Dec 2020Disposed Of
Abhay Kumar And Others Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0045