Tribunals and Commissions23 Dec 2020Disposed Of
Aman Kumar Vs Staff Selection Commission
Central Administrative Tribunal · (2020) 12 CAT CK 0092
Administrative Tribunals Act, 1985 — Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 3 of 84
Tribunals and Commissions23 Dec 2020Disposed Of
Dilip Kumar Meena Vs Union Of India And Others
Central Administrative Tribunal · (2020) 12 CAT CK 0090
Tribunals and Commissions23 Dec 2020Dismissed
Pankaj Kumar Vs Delhi Subordinate Services Selection Board (DSSSB)
Central Administrative Tribunal · (2020) 12 CAT CK 0079
Tribunals and Commissions23 Dec 2020Disposed Of
SI (Exe.) Mahender Kumar Yadav Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0078
Tribunals and Commissions23 Dec 2020Disposed Of
SI (Exe.) Suresh Kumar Dhaka Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0077
Tribunals and Commissions22 Dec 2020
Mithilesh Jha Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0727
Tribunals and Commissions22 Dec 2020
Rajender Kumar Saxena Vs Dr. Vinod Kumar Upadhyaya
Central Administrative Tribunal · (2020) 12 CAT CK 0715
Tribunals and Commissions22 Dec 2020Allowed
Mithilesh Jha Vs Union Of India & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0089
Tribunals and Commissions18 Dec 2020
Ashok Kumar Aggarwal Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0697
Foreign Exchange Regulation Act (FERA)CCS (CCA) Rules-Rule 14Fundamental Rules-Rule 56 (j)
Tribunals and Commissions18 Dec 2020
Mrs. Atula Mathur & Ors. Vs Board Of Governors & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0683
Tribunals and Commissions18 Dec 2020
ASI (Exe.) Shiv Om Vs Commissioner Of Police (Delhi Police) & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0744
Tribunals and Commissions18 Dec 2020
Ramesh Chandra Agrawal Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0735
Tribunals and Commissions18 Dec 2020
Shri Suraj Pal Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0733
Tribunals and Commissions18 Dec 2020
Satya Prakash Vs Govt. Of NCTD & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0730
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions18 Dec 2020
Prashant Kumar Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2020) 12 CAT CK 0728
Tribunals and Commissions18 Dec 2020
ASI (Exe.) Joginder Singh Vs Commissioner Of Police (Delhi Police) & Anr.
Central Administrative Tribunal · (2020) 12 CAT CK 0723
Tribunals and Commissions18 Dec 2020Disposed Of
Prashant Kumar Vs Govt. Of NCT & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0080
Tribunals and Commissions18 Dec 2020Disposed Of
Satya Prakash Vs Govt. Of NCT & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0076
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions18 Dec 2020Disposed Of
Suraj Pal Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0075
Tribunals and Commissions18 Dec 2020Disposed Of
ASI (Exe.) Joginder Singh Vs GNCT Of Delhi & Others
Central Administrative Tribunal · (2020) 12 CAT CK 0074