Tribunals and Commissions05 Jan 2018Dismissed
Charanjeet Singh Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0070
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 114 of 114
Tribunals and Commissions05 Jan 2018Allowed
Tejwinder Kaur And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0069
Central Civil Services (Revised Pay) Rules, 2008 — Rule 4(a)(i), 7, 7A, 7(A)(i), 7(1)(A)(i), 7(1)(A)(ii), 8, 13Constitution Of India, 1950 — Article 14, 16, 39(d)
Tribunals and Commissions04 Jan 2018
Tara Singh Vs The Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0659
Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Order 47 Rule 1, Section 114
Tribunals and Commissions04 Jan 2018
Smt. Manorama Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0653
Tribunals and Commissions04 Jan 2018
Anand Singh & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0649
Tribunals and Commissions04 Jan 2018Dismissed
Tara Singh (Rtd. SCD Grade I) Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0076
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions04 Jan 2018Dismissed
Manorama Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0075
Tribunals and Commissions04 Jan 2018Disposed Of
Anand Singh And Others Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0074
Tribunals and Commissions04 Jan 2018Dismissed
Tejinder Singh And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0071
Tribunals and Commissions04 Jan 2018Dismissed
Shri Sadanand Raghunath Gharat Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19Code of Criminal Procedure, 1973 — Section 21Constitution of India, 1950 — Article 166
Tribunals and Commissions04 Jan 2018Dismissed
Shri Laxman Dattatray Shinde Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0003
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions03 Jan 2018
H.C.Amrish Vs The Commissioner Of Police & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0691
Cr.P.C-Section 07/151, 107/151Delhi Police (P&A) Rules, 1980
Tribunals and Commissions03 Jan 2018
Mrs. Shrabani Mondal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0656
Central Civil Services (Classification, Control & Appeals) Rules, 1965-Rule 14, 16
Tribunals and Commissions03 Jan 2018
Satish Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 01 CAT CK 0652
Tribunals and Commissions03 Jan 2018Dismissed
Shrabani Mondal Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0080
Central Civil Services (Classification, Control And Appeals) Rules, 1965 — Rule 14, 16
Tribunals and Commissions03 Jan 2018Allowed
H.C. Amrish Vs Commissioner Of Police And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0079
Code Of Criminal Procedure, 1973 — Section 07, 107, 151
Tribunals and Commissions03 Jan 2018Dismissed
R.C. Choudhary Vs Indian Council Of Agricultural Research And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0078
Constitution Of India, 1950 — Article 226
Tribunals and Commissions03 Jan 2018Allowed
Satish (OBC) Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0077