COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 112 of 114

Tribunals and Commissions11 Jan 2018Allowed

Manoj Kumar & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0701

Railway Services (Revised Pay) Rules, 2008-Rule 7, 7A, Section II of Part A of the First Schedule, II of Part B of the First ScheduleConstitution of India-Articles 14, 16 and 39 (d)
Tribunals and Commissions10 Jan 2018

Devender Yadav Vs Delhi Transport Corporation

Central Administrative Tribunal · (2018) 01 CAT CK 0664

Administrative Tribunals Act, 1985-Section 19Delhi Road Transport Laws (Amendment) Act, 1971-Section 4(a)Delhi Road Transport Authority (Appointment and Conditions of Service) Regulations, 1952-Regulation 15(2), 15(2)(vi)