COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 111 of 114

Tribunals and Commissions18 Jan 2018Dismissed

PN 8274, Pankaj Aggarwal, LDC Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0043

Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 409, 420, 467, 468Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15
Tribunals and Commissions16 Jan 2018

Tushar Ranjan Mohanty Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0667

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14, 16, 16(1), 16(1)(b)Administrative Tribunals Act, 1985-Section 19(4), 22(3)(f)Code of Civil Procedure-Section 114, Order XLVII Rule 1
Tribunals and Commissions16 Jan 2018Dismissed

Tushar Ranjan Mohanty Vs UNION Of INDIA And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0053

Administrative Tribunals Act, 1985 — Section 19(4), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(3), 14(4), 14(5), 14(6), 14(7), 14(8), 14(9), 14(10), 14(11), 14(12), 14(13), 14(14), 14(15), 14(16), 14(17), 14(18), 14(19), 14(20), 14(21), 14(22), 14(23), 16, 16(1), 16(1)(b)