Tribunals and Commissions29 Jan 2018Allowed
Dr. P. C. Kashyap Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0029
Constitution Of India, 1950 — Article 311
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 109 of 114
Tribunals and Commissions28 Jan 2018Allowed
Amita Singh Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0030
Tribunals and Commissions25 Jan 2018
Hukam Singh & Ors. Vs Central Public Works Department & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0697
CCS (CCA) Rules, 1965-Rule 10, Sub-Rule (vii)
Tribunals and Commissions25 Jan 2018
Himanshu Kumar Raghav Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0685
Tribunals and Commissions25 Jan 2018Dismissed
Himanshu Kumar Raghav Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0032
Tribunals and Commissions25 Jan 2018Dismissed
Hukam Singh And Others Vs Central Public Works Department And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0031
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10, 10(7)
Tribunals and Commissions24 Jan 2018
Rajat Saroha & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0700
Tribunals and Commissions24 Jan 2018Disposed Of
Rajat Saroha And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0033
Tribunals and Commissions24 Jan 2018Dismissed
Rahul Suresh More Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions24 Jan 2018Allowed
Shri Ankush Goraknath Shinde Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0011
Administrative Tribunals Act, 1985 — Section 19Railway Services (Pension) Rules, 1993 — Rule 21(a), 50
Tribunals and Commissions23 Jan 2018
General Manager, Northern Railway & Anr. Vs Shri Ishwar Dass
Central Administrative Tribunal · (2018) 01 CAT CK 0703
Administrative Tribunals Act, 1985-Section 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Code of Civil Procedure-Section 114, Order 47 Rule 1
Tribunals and Commissions23 Jan 2018Dismissed
General Manager And Others Vs Ishwar Dass
Central Administrative Tribunal · (2018) 01 CAT CK 0034
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions23 Jan 2018Disposed off
Rameshwar S/o Salluba Karke Vs Union of India And Ors
Central Administrative Tribunal · (2018) 01 CAT CK 0016
Tribunals and Commissions22 Jan 2018
Ram Pher Yadav & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0707
Constitution of India-Article 32, 16(4A), 16(4B), 16(1), 14, 16(4), 16, 335, 341 and 342, 145(3)Constitution (Eighty-Fifth Amendment) Act, 2001Constitution (Seventy-Seventh Amendment) Act, 1995
Tribunals and Commissions22 Jan 2018
Virpal Singh & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0696
Constitution of India-Article 14, 16, 16(1), 16(4), 16(4A), 16(4B), 32, 145(3), 335, 341, 342Constitution (Seventy-Seventh Amendment) Act, 1995Constitution (Eighty-First Amendment) Act, 2000
Tribunals and Commissions22 Jan 2018
Sushil Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0679
Administrative Tribunals Act, 1985-Section 22(3)(f)Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Code of Civil Procedure-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions22 Jan 2018
Smt. Rajni Parmar Vs UOI & Ors.
Central Administrative Tribunal · (2018) 01 CAT CK 0678
Tribunals and Commissions22 Jan 2018Allowed
Virpal Singh And Others Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0038
Constitution Of India, 1950 — Article 14, 16, 16(1), 16(4), 16(4A), 16(4B), 32, 145(3), 335, 341, 342
Tribunals and Commissions22 Jan 2018
Rajni Parmar Vs UOI And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0037
Tribunals and Commissions22 Jan 2018Dismissed
Sushil Kumar Vs Union Of India And Others
Central Administrative Tribunal · (2018) 01 CAT CK 0036
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17