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Central Administrative Tribunal judgments, 2018

2,278 judgments · page 108 of 114

Tribunals and Commissions31 Jan 2018

Shri R.C.Meena Vs Lt.Governor of Delhi & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0695

Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1, 47
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Tribunals and Commissions31 Jan 2018

Shri Kuldeep Kumar & Ors. Vs The Secretary & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0705

Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17Administrative Tribunals Act, 1985-Section 22(2), 22(3)(f)Code of Civil Procedure-Section 114, Order 47 Rule 1
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Tribunals and Commissions31 Jan 2018Dismissed

R.C. Meena Vs Lt.Governor Of Delhi And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0025

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
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Tribunals and Commissions31 Jan 2018Dismissed

Kuldeep Kumar And Others Vs Secretary And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0023

Administrative Tribunals Act, 1985 — Section 22(2), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17
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