COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 110 of 114

Tribunals and Commissions22 Jan 2018Disposed Of

Ram Pher Yadav And Others Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0035

Constitution Of India, 1950 — Article 14, 16, 16(1), 16(4), 16(4A), 16(4B), 32, 145(3), 335, 341, 342

Tribunals and Commissions22 Jan 2018Dismissed

Sayed Salimuddin S/o Muniruddin Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0014

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions22 Jan 2018Dismissed

Balchandra G. Devadiga Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0013

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions21 Jan 2018Disposed off

Shri. Suresh Parvatrao Mhamunkar Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0017

Administrative Tribunals Act, 1985 — Section 19

Tribunals and Commissions19 Jan 2018

Somvir Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0692

Tribunals and Commissions19 Jan 2018Disposed Of

Vinita Vs Delhi Subordinate Service Selection Board & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0677

Tribunals and Commissions19 Jan 2018Disposed Of

Asha Vs Delhi Subordinate Service Selection Board & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0675

Tribunals and Commissions19 Jan 2018Disposed Of

Hoshiyar Singh Vs Delhi Subordinate Service Selection Board & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0671

Tribunals and Commissions19 Jan 2018Disposed Of

Vinita Vs Delhi Subordinate Service Selection Board And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0042

Tribunals and Commissions19 Jan 2018Disposed Of

Hoshiyar Singh Vs Delhi Subordinate Service Selection Board And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0041

Tribunals and Commissions19 Jan 2018Disposed Of

Asha Vs Delhi Subordinate Service Selection Board And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0040

Tribunals and Commissions19 Jan 2018Partly Allowed

Somvir Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0039

Tribunals and Commissions18 Jan 2018

Shri K.V. Sebastian & Anr. Vs Telecom Regulatory Authority Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0699

Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulations, 2001Telecom Regulatory Authority of India (Officers and Staff Appointment) (Seventh Amendment) Regulations, 2008-Note 4 in Schedule 1, Clause 16(m)Telecom Regulatory Authority of India (Salary, Allowances and other conditions of Service of the Officers and employees) Rules, 2002

Tribunals and Commissions18 Jan 2018

Poonam Singh Vs Govt. of NCT of Delhi & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0688

Constitution of India-Article 311, 311(2)

Tribunals and Commissions18 Jan 2018

U.C. Govila & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0687

Constitution of India-Articles 14, 16

Tribunals and Commissions18 Jan 2018

Pankaj Aggarwal Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0683

Administrative Tribunals Act 1985-Section 19IPC-Sections 420, 467, 468, 409CCS (CCA) Rules, 1965-Rule 15, 14

Tribunals and Commissions18 Jan 2018

Jagbir Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0680

Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1

Tribunals and Commissions18 Jan 2018

Subh Lata Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0674

Tribunals and Commissions18 Jan 2018

Hazari Lal & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0670

Constitution of India-Article 14

Tribunals and Commissions18 Jan 2018Dismissed

Jagbir Singh Vs Union Of India And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0050

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1