Tribunals and Commissions09 Feb 2018
Shri Rajbir Singh Rathee & Ors. Vs Delhi Development Authority
Central Administrative Tribunal · (2018) 02 CAT CK 3041
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 107 of 114
Tribunals and Commissions09 Feb 2018
Mohit Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3027
Tribunals and Commissions09 Feb 2018
Mrs. Shrabani Mondal Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3026
Constitution of India-Article 226CPC-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions09 Feb 2018Allowed
Mohit Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0045
Tribunals and Commissions09 Feb 2018Dismissed
Rajbir Singh Rathee And Ors Vs Delhi Development Authority
Central Administrative Tribunal · (2018) 02 CAT CK 0043
Tribunals and Commissions09 Feb 2018Dismissed
Shrabani Mondal Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0040
Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions08 Feb 2018
Rajender Vs A.K. Puthia & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3040
Tribunals and Commissions08 Feb 2018
Smt. Karamjit Kaur & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3035
Constitution of India-Article 14, 16, 16(1), 16(4), 16(4A), 16(4B), 32, 145(3), 335, 341, 342Constitution (Seventy-Seventh Amendment) Act, 1995Constitution (Eighty-First Amendment) Act, 2000
Tribunals and Commissions08 Feb 2018
Shri Pawan Kumar & Ors. Vs New Delhi Municipal Council & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3033
Tribunals and Commissions08 Feb 2018
Pradeep Kumar Shrivastava Vs Central Bureau Of Investigation & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3032
All India Services (Joint Cadre) Rules, 1972-Rule 4(1), 5(1)The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 66Rights of Persons with Disabilities Act, 2016-Section 2, 2(d), 3, 4, 16, 17, 24, 27, 28, 38
Tribunals and Commissions08 Feb 2018
Ravinder Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 02 CAT CK 3030
DRTA (Conditions of Appointment and Services) Regulation, 1952-Clause 9(a)(i)Constitution of India-Article 311(2)
Tribunals and Commissions08 Feb 2018Disposed Of
Karamjit Kaur And Ors Vs Union Of India & Others
Central Administrative Tribunal · (2018) 02 CAT CK 0052
Constitution Of India, 1950 — Article 14, 16(1), 16(4A), 16(4B), 32, 145(3), 335, 341, 342
Tribunals and Commissions08 Feb 2018Dismissed
Rajender Vs A.K. Puthia Ans Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0051
Tribunals and Commissions08 Feb 2018Allowed
Pradeep Kumar Shrivastava And Ors Vs Central Bureau Of Investigation And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0048
All India Services (Joint Cadre) Rules, 1972 — Rule 4(1)
Tribunals and Commissions08 Feb 2018Dismissed/Disposed Of
Pawan Kumar Vs New Delhi Municipal Council And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0047
Tribunals and Commissions08 Feb 2018Dismissed
Ravinder Singh And Ors Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 02 CAT CK 0038
Delhi Road Transport Authority (Conditions Of Appointment And Service) Regulations, 1952 — Rule 9(a)(i)
Tribunals and Commissions07 Feb 2018
Trilok Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3034
CCS (CCA) Rules, 1965-Rule 16CCS (Conduct) Rules, 1964-Clause (ii) of sub-rule (1) of Rule 3Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Feb 2018
Sh.Ganga Ram Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3029
Administrative Tribunals Act, 1985-Section 19RTI ActConstitution of India-Article 16
Tribunals and Commissions07 Feb 2018Dismissed
Ganga Ram Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0042
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 16
Tribunals and Commissions07 Feb 2018Dismissed
Trilok Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0039
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(ii)