Tribunals and Commissions13 Feb 2018
Kailash Chander Sharma Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3067
Evidence ActConstitution of India-Article 226
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 106 of 114
Tribunals and Commissions13 Feb 2018
Subhash Chander Rabra Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3048
Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules, 1972-Rule 13, 14, 26(2), 49, 49(2)(a), 49(2)(b)
Tribunals and Commissions13 Feb 2018
Smt. Sunita Vs Union Of India
Central Administrative Tribunal · (2018) 02 CAT CK 3044
Administrative Tribunals Act, 1985-Section 19CCS (Leave) Rules, 1973-Rule 43, 19, 30, 31Employees' State Insurance Act, 1948
Tribunals and Commissions13 Feb 2018
Anoop Singh Gurjar & Ors. Vs The Commissioner Of Police & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3036
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions13 Feb 2018
Sh. Narayan Ghosh & Ors. Vs Ministry Of Defence & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3031
Constitution of India-Article 14
Tribunals and Commissions13 Feb 2018
Ram Kishan Vs Union Of India & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3028
Tribunals and Commissions13 Feb 2018
Shri J.P.Verma Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3024
Administrative Tribunals Act, 1985-Section 19Evidence ActConstitution of India-Article 226
Tribunals and Commissions13 Feb 2018
Ravi Yadav & Ors. Vs Sumit Bhardwaj & Ors.
Central Administrative Tribunal · (2018) 02 CAT CK 3023
Tribunals and Commissions13 Feb 2018Allowed
Ravi Yadav And Ors Vs Sumit Bhardwaj And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0054
Tribunals and Commissions13 Feb 2018Allowed
Ravi Yadav And Ors Vs Satyam Kashyap And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0053
Tribunals and Commissions13 Feb 2018Dismissed
J.P. Verma Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0050
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 16Constitution Of India, 1950 — Article 226
Tribunals and Commissions13 Feb 2018Dismissed
Kailash Chander Sharma Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0049
Constitution Of India, 1950 — Article 226
Tribunals and Commissions13 Feb 2018Dismissed
Narayan Ghosh And Ors Vs Dte Gen Of Medical Services And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0046
Constitution Of India, 1950 — Article 14
Tribunals and Commissions13 Feb 2018Disposed Of
Ram Kishan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0041
Tribunals and Commissions13 Feb 2018Dismissed
Subhash Chander Rabra Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0032
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 13, 14, 26(2), 49, 49(2)(b)
Tribunals and Commissions13 Feb 2018Dismissed
Anoop Singh Gurjar And Ors Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0031
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions13 Feb 2018Dismissed
Sushma Vs Govt. Of Delhi And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0030
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions13 Feb 2018Disposed Of
Sunita Vs Union Of India
Central Administrative Tribunal · (2018) 02 CAT CK 0023
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Leave) Rules, 1972 — Rule 43Maharashtra Civil Services (Leave) Rules, 1961 — Rule 74
Tribunals and Commissions12 Feb 2018
Rahul Ahlawat Vs Union Of India & Anr.
Central Administrative Tribunal · (2018) 02 CAT CK 3025
Indian Penal Code-Section 420, 120BConstitution of India-Articles 14, 16
Tribunals and Commissions12 Feb 2018Dismissed
Rahul Ahlawat Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 02 CAT CK 0044
Constitution Of India, 1950 — Article 14, 16