COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 113 of 114

Tribunals and Commissions10 Jan 2018Dismissed

Devender Yadav Vs Delhi Transport Corporation

Central Administrative Tribunal · (2018) 01 CAT CK 0064

Administrative Tribunals Act, 1985 — Section 19Delhi Road Transport Laws (Amendment) Act, 1971 — Section 4(a)Constitution Of India, 1950 — Article 226

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Tribunals and Commissions09 Jan 2018

Sunil Kumar Vs Govt. Of NCT Of Delhi & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0694

Administrative Tribunals Act, 1985-Section 19Central Civil Services (Pension) Rules, 1972-Rule 41, 41(1)IPC-Section 302, 307, 34, 120-B, 103, 193, 201, 203

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Tribunals and Commissions09 Jan 2018

Jyoti Sahni (Nee Tamar) Vs All India Institute Of Medical Sciences & Anr.

Central Administrative Tribunal · (2018) 01 CAT CK 0660

Constitution of India

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Tribunals and Commissions09 Jan 2018

Krishan Kumar Lal Vs Central Public Works Department & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0655

CCS (Pension) Rules-Rule 13, 49, 2Revised Leave Rules 1933/49

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Tribunals and Commissions09 Jan 2018

Jyoti Sahni (Nee Tamar) Vs All India Institute Of Medical Sciences And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0067

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Tribunals and Commissions09 Jan 2018Partly Allowed

Sunil Kumar Vs Govt. Of NCT Of Delhi And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0066

Administrative Tribunals Act, 1985 — Section 19Indian Penal Code, 1860 — Section 34, 103, 120, 120B, 193, 201, 203, 302, 307Central Civil Services (Pension) Rules, 1972 — Rule 41, 41(1)

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Tribunals and Commissions09 Jan 2018Dismissed

Krishan Kumar Lal Vs Central Public Works Department And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0065

Central Civil Services (Pension) Rules, 1972 — Rule 2, 13, 49Revised Leave Rules 1933 — Rule 49

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Tribunals and Commissions09 Jan 2018Disposed off

D. M. Nilegaonkar And Ors Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0008

Administrative Tribunals Act, 1985 — Section 20

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Tribunals and Commissions08 Jan 2018

Harish Chandra Lakhchaurea Vs The Commissioner (North DMC) & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0650

Administrative Tribunals Act, 1985-Section 19CCS (Pension) Rules-Rule 68(1)

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Tribunals and Commissions08 Jan 2018Partly Allowed

Harish Chandra Lakhchaurea Vs Commissioner (North DMC) And Others

Central Administrative Tribunal · (2018) 01 CAT CK 0068

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1972 — Rule 68(1)

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Tribunals and Commissions08 Jan 2018Disposed off

Mrs. Yojana Nitin Urankar Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0009

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Tribunals and Commissions08 Jan 2018Dismissed

Shri Avinash Mahadu Hulavale Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0002

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Tribunals and Commissions08 Jan 2018Dismissed

Vinayak Vijay Mohite Vs Union of India And Ors

Central Administrative Tribunal · (2018) 01 CAT CK 0001

Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 14, 15, 16

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Tribunals and Commissions05 Jan 2018Allowed

Smt. Tejwinder Kaur & Ors. Vs Union Of India & Ors.

Central Administrative Tribunal · (2018) 01 CAT CK 0669

Central Civil Service (Revised) Pay Rules, 2008-Rule 4 Clause (A), 6, 7, 7(1)(A)(i) and (ii), 7(A)(i), 7A Clause (ii), 8, 13, Section I of Part A of the First Schedule, II of Part A of the First Schedule, II of Part B of the First Schedule, Schedule 4AConstitution of India-Articles 14, 16, 39(d)

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Tribunals and Commissions05 Jan 2018