Tribunals and Commissions13 Dec 2018Allowed
Tara Chand Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0071
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 5 of 114
Tribunals and Commissions13 Dec 2018Disposed Off
Manish Sharma Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0046
Tribunals and Commissions13 Dec 2018Disposed Off
Dinesh Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0045
Tribunals and Commissions12 Dec 2018Dismissed
Ravi Karan Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0100
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 11(i)
Tribunals and Commissions12 Dec 2018Dismissed
Umesh Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0098
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions12 Dec 2018Dismissed
Ajit Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 12 CAT CK 0094
Tribunals and Commissions12 Dec 2018Dismissed
Raghuraj Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0085
Indian Penal Code, 1860 — Section 34, 341, 308, 323Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions12 Dec 2018Dismissed
Balram Meena And Ors Vs Employees State Insurance Corporation And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0084
Tribunals and Commissions12 Dec 2018Dismissed
Indu Chawla Vs Union Of India Through The General Manager And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0082
Code Of Criminal Procedure, 1973 — Section 313Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 3.1(i), 3.1(ii), 3.1(iii), 9Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions12 Dec 2018Allowed
Balwant Singh Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0080
Indian Council Of World Affairs Act, 2001 — Section 4, 5(1), 5(1)(e), 26, 26(1)
Tribunals and Commissions12 Dec 2018Dismissed
Vidya Prakash Gupta Vs Union Of India Through And Ors.
Central Administrative Tribunal · (2018) 12 CAT CK 0078
Tribunals and Commissions12 Dec 2018Allowed
Ghammi Vs Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0077
Tribunals and Commissions12 Dec 2018Dismissed
ASI Dalip Pawar Vs Govt. Of NCTD Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0073
Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 7, 13(1), 13(1)(d), 13(2)Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 11(1)
Tribunals and Commissions12 Dec 2018Dismissed
Ex. Ct. Dharam Dass Vs Govt. Of NCT Of Delhi Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0072
Delhi Police Act, 1978 — Section 21
Tribunals and Commissions12 Dec 2018Dismissed
Manoj Kumar Vs Govt. Of NCTD Through And Ors.
Central Administrative Tribunal · (2018) 12 CAT CK 0070
Tribunals and Commissions12 Dec 2018Dismissed
Narendra Kumar Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 12 CAT CK 0068
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions11 Dec 2018Dismissed
Amarjeet Singh Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0112
Tribunals and Commissions11 Dec 2018Dismissed
Raj Kumari Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0111
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions11 Dec 2018Dismissed
Union Of India & Others Vs Radha Devi
Central Administrative Tribunal · (2018) 12 CAT CK 0107
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions11 Dec 2018Dismissed
Manoj Kumar Shyamlal Yadav Vs Bharat Sanchar Nigam Limited (BSNL) And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0105
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226