Tribunals and Commissions07 Dec 2018Partly Allowed
Chauhan Singh Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0103
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 7 of 114
Tribunals and Commissions07 Dec 2018Disposed Off
Rajender Prasad And Ors Vs Chairman
Central Administrative Tribunal · (2018) 12 CAT CK 0096
Tribunals and Commissions07 Dec 2018Disposed Off
Ashok Kumar Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 12 CAT CK 0092
Tribunals and Commissions07 Dec 2018Disposed Off
Kanwar Lal Vs Delhi Transport Corporation And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0089
Industrial Disputes Act, 1947 — Section 17B
Tribunals and Commissions07 Dec 2018Allowed
Ram Kishan Vs Secretary To Govt. Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0076
Tribunals and Commissions07 Dec 2018Disposed Off
Sudheesh Kumar Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0054
Tribunals and Commissions07 Dec 2018Allowed
Pradeep Kumar Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0053
Hindu Marriage Act, 1955 — Section 16
Tribunals and Commissions07 Dec 2018Allowed
Sanjay Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0047
Constitution of India, 1950 — Article 14, 16Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Dec 2018Dismissed
Charanjit Kaur Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0027
Tribunals and Commissions07 Dec 2018Allowed
Amar Singh Vs Post Graduate Institute Of Medical Education And Research
Central Administrative Tribunal · (2018) 12 CAT CK 0026
Central Civil Services (Revised Pay) Rules, 2008 — Rule 10
Tribunals and Commissions07 Dec 2018
Inderjeet Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0025
Tribunals and Commissions07 Dec 2018Allowed
Shakuntla Devi Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0024
Constitution of India, 1950 — Article 14, 16Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Dec 2018Dismissed
Shri Dhondiram Dadu Mane Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions07 Dec 2018Disposed off
Ramesh Shankarnarayan Rao Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0004
Code of Civil Procedure, 1908 — Section 60(g)Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 136, 142
Tribunals and Commissions07 Dec 2018Dismissed
Jatin Kumar Sharma And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0003
Constitution of India, 1950 — Article 14, 16, 21
Tribunals and Commissions06 Dec 2018Allowed
Dr. Lakshmy Anantha Raman And Anr. Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0200
Public Premises Act, 1971 — Section 4(1)
Tribunals and Commissions06 Dec 2018Disposed Off
Rekha Jain Vs Y.N. Chaturvedi
Central Administrative Tribunal · (2018) 12 CAT CK 0198
Tribunals and Commissions06 Dec 2018Dismissed
N.K. Madhok Vs Union Of India Through And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0197
Tribunals and Commissions06 Dec 2018Dismissed
Srinivas Pillari And Ors Vs Central Bureau Of Investigation And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0196
Tribunals and Commissions06 Dec 2018Disposed Off
Krishan Kumar Pasi Vs Indian Council Of Agricultural Research (ICAR) And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0194