Tribunals and Commissions05 Dec 2018Dismissed
Radhey Shyam Sharma Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0174
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 9 of 114
Tribunals and Commissions05 Dec 2018Dismissed
Rites Vs Saphla Rani
Central Administrative Tribunal · (2018) 12 CAT CK 0166
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions05 Dec 2018Disposed Off
Sudarshan Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0116
Tribunals and Commissions05 Dec 2018Dismissed
Nepal Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 12 CAT CK 0115
Administrative Tribunals Act, 1985 — Section 21(1), 21(3)
Tribunals and Commissions05 Dec 2018Dismissed
Nawal Kishor and others Vs Union of India & Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0055
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Code of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions05 Dec 2018Dismissed
Bhim Sain Aggarwal Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0029
Tribunals and Commissions05 Dec 2018Dismissed
Subhash Chander Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0028
Tribunals and Commissions05 Dec 2018Dismissed
Mr. Satyendra Kumar S/o R P Shukla Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0008
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions05 Dec 2018Dismissed
Naresh Mahavir Pali And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 19, 21
Tribunals and Commissions04 Dec 2018Disposed Off
Dr. Bharti Jain Vs Union Of India Through And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0195
Tribunals and Commissions04 Dec 2018Disposed Off
Dinesh Kumar Saini Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0192
Tribunals and Commissions04 Dec 2018Dismissed
Shatanjiva Hooja Vs Commissioner And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0188
Tribunals and Commissions04 Dec 2018Dismissed
Vijay Sharma And Ors Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0182
Tribunals and Commissions04 Dec 2018Allowed
Hari Prem Malik And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0178
Constitution Of India, 1950 — Article 14
Tribunals and Commissions04 Dec 2018Dismissed
G.M.Sampath Kumar Vs Director
Central Administrative Tribunal · (2018) 12 CAT CK 0176
Central Civil Services (Pension) Rules, 1972 — Rule 19(1)
Tribunals and Commissions04 Dec 2018Dismissed
Pratap Singh Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0173
Customs Act, 1962 — Section 28AA, 28(8), 111, 112, 112(a), 113, 114, 114A, 114(iii), 115, 116, 117, 118, 119, 120, 121, 122, 123, 124, 125, 126, 127Central Excise Act, 1944 — Section 14 Central Civil Services (Pension) Rules, 1972 — Rule 9(2)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions04 Dec 2018Dismissed
Neelabh Saxena And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0171
Constitution Of India, 1950 — Article 145(3)
Tribunals and Commissions04 Dec 2018
Anil Kumar And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0165
Administrative Tribunals Act, 1985 — Section 21Administrative Tribunal (Procedure) Rules, 1987 — Rule 10
Tribunals and Commissions04 Dec 2018Disposed Off
Deepak Malhotra And Ors Vs Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0118
Central Secretariat Service Rules, 2009 — Rule 12(2)(a)Central Secretariat Service Rules, 1962 — Rule 5, 8
Tribunals and Commissions04 Dec 2018Dismissed
S.R. Mohanty Vs Union Of India Through Secretary And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0117
Code Of Criminal Procedure, 1973 — Section 482Bombay Police Act, 1951 — Section 56All India Services (Discipline And Appeal) Rules, 1969 — Rule 3, 6, 6(i), 6(ii), 6(iii), 6(iv), 8, 8(1), 8(2), 8(4), 8(5), 8(6), 8(7), 8(8), 8(9), 8(10), 8(11), 8(12), 8(13), 8(14), 8(15), 8(16), 8(17), 8(18), 8(19), 8(20), 8(21), 8(22), 8(23), 8(24), 9, 9(3), 10, 10(a)(i), 10(1)(a), 10(1)(b), 11, 12, 13, 14