Tribunals and Commissions04 Dec 2018Disposed Off
Laloo Ram Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0051
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 10 of 114
Tribunals and Commissions04 Dec 2018Disposed Off
Lt. Cdr. Jaswant Singh Yadav Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0034
Constitution of India, 1950 — Article 14, 16, 19(1), 31(1), 226, 309, 311
Tribunals and Commissions04 Dec 2018Allowed
Ashwani Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0033
Constitution of India, 1950 — Article 14, 16Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Dec 2018Dismissed
Dr. Vivek Ahluwalia Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0032
Constitution of India, 1950 — Article 315, 325
Tribunals and Commissions04 Dec 2018Allowed
Shakuntla Devi Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0031
Constitution of India, 1950 — Article 14, 16Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Dec 2018Dismissed
Ranjana Shahi Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0030
Constitution of India, 1950 — Article 14, 16(1)Income Tax Department Stenographer Grade II (Group-C) Recruitment Rules, 2010 — Rule 4(d)Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Dec 2018Dismissed
Maruti R. Wankhede Vs Union of India, And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0002
Administrative Tribunals Act, 1985 — Section 19, 21, 21(2)(b)
Tribunals and Commissions03 Dec 2018Allowed
R.L. Gupta Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0186
Constitution Of India, 1950 — Article 1, 4, 8
Tribunals and Commissions03 Dec 2018Dismissed
Nand Kishore Bhatia Vs Dr. Puneet Kumar Goel And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0184
Tribunals and Commissions03 Dec 2018Allowed
Santosh Vs Ministry Of Urban Development And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0183
Tribunals and Commissions03 Dec 2018Dismissed
Manoj Saklani Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0177
Tribunals and Commissions03 Dec 2018Dismissed
Uttam Chand Nagpal Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0169
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions03 Dec 2018Dismissed
Shashi Gupta Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0168
Tribunals and Commissions03 Dec 2018Dismissed
Ghanshyam Das Vs Union Public Service Commission
Central Administrative Tribunal · (2018) 12 CAT CK 0164
Tribunals and Commissions03 Dec 2018Dismissed
Sunil Kumar And Anr Vs Chairman & Managing Director And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0163
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions03 Dec 2018Disposed Off
Dr. Vinod Kumar Kalra Vs Indian Red Cross Society
Central Administrative Tribunal · (2018) 12 CAT CK 0049
Administrative Tribunals Act, 1985 — Section 14(2)
Tribunals and Commissions03 Dec 2018Dismissed
Syed Meirajul Yasin Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0039
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions03 Dec 2018Dismissed
Vipon Chopra Vs Nuclear Fuel Complex Represented By Chief Executive
Central Administrative Tribunal · (2018) 12 CAT CK 0038
Tribunals and Commissions03 Dec 2018Dismissed
Dr. Ashok Khemka Vs State Of Haryana
Central Administrative Tribunal · (2018) 12 CAT CK 0037
All India Service (Performance Appraisal Report) Rules, 2007 — Rule 5(1), 7(1), 9(2), 9(5), 9(6), 9(7B)
Tribunals and Commissions03 Dec 2018Allowed
Paramjeet Kaur Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0036
Administrative Tribunals Act, 1985 — Section 19