Tribunals and Commissions03 Dec 2018
P.K. Sarin Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0035
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 11 of 114
Tribunals and Commissions30 Nov 2018Allowed
Madan Gopal Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 11 CAT CK 0066
Tribunals and Commissions30 Nov 2018Dismissed
Qari Ashraf Vs Delhi Waqf Board And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0065
Waqf Board Regulations, 2014 — Regulation 49
Tribunals and Commissions30 Nov 2018Dismissed
Surender Singh And Anr Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 11 CAT CK 0052
Tribunals and Commissions30 Nov 2018Dismissed
Kaushalya Devi Vs Delhi Transport Corporation Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0047
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions30 Nov 2018Dismissed
Ashwani Kumar Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0017
Constitution of India, 1950 — Article 14, 16Administrative Tribunals Act, 1985 — Section 21
Tribunals and Commissions30 Nov 2018Dismissed
Devi Singh Vs Union Of India
Central Administrative Tribunal · (2018) 11 CAT CK 0016
Constitution of India, 1950 — Article 14
Tribunals and Commissions29 Nov 2018Dismissed
Tushar Ranjan Mohanty Vs Union Of India Through
Central Administrative Tribunal · (2018) 11 CAT CK 0081
Tribunals and Commissions29 Nov 2018Allowed
Premwati Vs Union Of India Through The General Manager And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0072
Tribunals and Commissions29 Nov 2018Allowed
Navneet Rajan Wasan Vs Union Of India Through
Central Administrative Tribunal · (2018) 11 CAT CK 0071
Tribunals and Commissions29 Nov 2018Disposed Off
Union Public Service Commission Vs Nidhi Pandey And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0061
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 17Drugs And Cosmetics Rules, 1945 — Rule 49Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions29 Nov 2018Dismissed
Sanjay Khurana Vs Central Ordnance Depot
Central Administrative Tribunal · (2018) 11 CAT CK 0060
Tribunals and Commissions29 Nov 2018Dismissed
Sumitra Devi Vs Delhi Transport Corporation
Central Administrative Tribunal · (2018) 11 CAT CK 0053
Industrial Disputes Act, 1947 — Section 17B, 33(c)(2)Code Of Civil Procedure, 1908 — Section 151
Tribunals and Commissions29 Nov 2018Disposed Off
Vijay Kumar Vs A.K. Puthia And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0048
Tribunals and Commissions29 Nov 2018Dismissed
Karan Singh Vs Durga Shankar Mishra And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0044
Tribunals and Commissions29 Nov 2018Dismissed
Rajesh Kumar Gupta And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0042
Constitution Of India, 1950 — Article 14
Tribunals and Commissions29 Nov 2018Dismissed
Manoj Kumar Vs Union Of India, Through General Manager And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0039
Tribunals and Commissions29 Nov 2018Disposed Off
Laxmi Devi Vs Commissioner Of Police And Anr.
Central Administrative Tribunal · (2018) 11 CAT CK 0037
Indian Penal Code, 1860 — Section 279, 304ACentral Civil Services (Pension) Rules, 1972 — Rule 14(b), 54(4)
Tribunals and Commissions29 Nov 2018Dismissed
Lalta Prasad Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 11 CAT CK 0033
Constitution Of India, 1950 — Article 14
Tribunals and Commissions29 Nov 2018Dismissed
P.N. Sharma Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 11 CAT CK 0029