Tribunals and Commissions06 Dec 2018Allowed
D.K. Dhain Vs Vice Chairman
Central Administrative Tribunal · (2018) 12 CAT CK 0193
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 8 of 114
Tribunals and Commissions06 Dec 2018Allowed
Rakesh Chhabra Vs New Delhi Municipal Council
Central Administrative Tribunal · (2018) 12 CAT CK 0191
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(5)(a), 10(7)
Tribunals and Commissions06 Dec 2018Dismissed
Santosh Devi Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0190
Central Civil Services (Pension) Rules, 1972 — Rule 27(2)
Tribunals and Commissions06 Dec 2018Dismissed
Narendra Kumar Vs Union Of India Through And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0187
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(ii)Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions06 Dec 2018Dismissed
Debindra Kundraa Vs Union Of India Through And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0185
Research And Analysis Wing (Recruitment, Cadre And Service) Rules, 1975 — Section 161A
Tribunals and Commissions06 Dec 2018Dismissed
Ram Awatar Meena Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0180
Administrative Tribunals Act, 1985 — Section 19Delhi Police Act, 1978 — Section 2s, 12, 15(2), 25(2), 25(4), 25(5), 25(7)Central Civil Services (Pension) Rules, 1972 — Rule 26(ii), 26(iii)
Tribunals and Commissions06 Dec 2018Dismissed
Yeshvir Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0179
Contract Labour (Regulation And Abolition) Act, 1970 — Section 5, 10, 10(1), 10(2), 21, 31Industrial Disputes Act, 1947 — Section 9Constitution Of India, 1950 — Article 14, 16, 226
Tribunals and Commissions06 Dec 2018Dismissed
Prem Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0175
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Dec 2018Dismissed
Bharat Khanijo And Anr Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0172
Tribunals and Commissions06 Dec 2018Dismissed
Munni Devi And Ors Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0167
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Dec 2018Dismissed
Pro-rata Pensioners Association Vs Department Of Telecommunications And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0121
Central Civil Services (Pension) Rules, 1972 — Rule 22, 22(13), 22(14), 22(15), 22(16), 22(17), 22(18), 22(19), 22(20), 22(21), 23, 24, 24(23), 37A
Tribunals and Commissions06 Dec 2018Disposed Off
Sunil Dutt Vs Union Of India And Ors.
Central Administrative Tribunal · (2018) 12 CAT CK 0120
Tribunals and Commissions06 Dec 2018Dismissed
Amjad Khan Vs Chairman And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0119
Tribunals and Commissions06 Dec 2018Disposed Off
Kaushal Kishore Bhashkar And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0052
Tribunals and Commissions06 Dec 2018Allowed
Surendra Nath Pandey Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0050
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions06 Dec 2018Disposed Off
Charan Dass Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0048
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 4(5)(a)
Tribunals and Commissions06 Dec 2018Dismissed
V. K. Garg S/o Prem Prakash Garg Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 19Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 10
Tribunals and Commissions06 Dec 2018Dismissed
V. K. Garg S/o Prem Prakash Garg Vs Union of India
Central Administrative Tribunal · (2018) 12 CAT CK 0006
Administrative Tribunals Act, 1985 — Section 19Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 10
Tribunals and Commissions05 Dec 2018Allowed
ESIC Nurses Association And Anr Vs Union Of India Through Secretary And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0199
Tribunals and Commissions05 Dec 2018Dismissed
Dr. Anup Chandra Vs Union Of India And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0189