COURT ARCHIVE

Central Administrative Tribunal judgments, 2018

2,278 judgments · page 6 of 114

Tribunals and Commissions11 Dec 2018Disposed Off

H.K. Jain Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0104

Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 27
Tribunals and Commissions11 Dec 2018Dismissed

Raj Kumar And Anr Vs Union Of India And Ors

Central Administrative Tribunal · (2018) 12 CAT CK 0069

Indian Penal Code, 1860 — Section 34, 302, 307, 384Delhi Police Act, 1978 — Section 140Code Of Criminal Procedure, 1973 — Section 197
Tribunals and Commissions10 Dec 2018Dismissed

Charanjit Singh Vs Union Of India

Central Administrative Tribunal · (2018) 12 CAT CK 0022

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 16, 27