Tribunals and Commissions17 Dec 2018
Dr. Vaneeta Sapra Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0044
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 4 of 114
Tribunals and Commissions17 Dec 2018Disposed Off
Shamsher Singh Hooda Vs PG Institute Of Medical Education And Research, Chandigarh
Central Administrative Tribunal · (2018) 12 CAT CK 0020
Tribunals and Commissions17 Dec 2018
T K Majumdar Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0019
Tribunals and Commissions14 Dec 2018Dismissed
Ex. Co. Karan Singh Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0149
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions14 Dec 2018Dismissed
Vikash Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0148
Code Of Criminal Procedure, 1973 — Section 167(2)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10, 10(1)(a), 10(1), 10(2), 10(7)All India Services (Conduct) Rules, 1968 — Rule 3(2)
Tribunals and Commissions14 Dec 2018Allowed
Rajinder Kumar Saxena Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0145
Tribunals and Commissions14 Dec 2018Dismissed
Nizamuddin Mehmood Miyan Bashey And Ors. Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0128
Administrative Tribunals Act, 1985 — Section 19, 21, 21(1), 21(3)Central Civil Services (Pension) Rules, 1972 — Rule 37, 37A
Tribunals and Commissions14 Dec 2018Dismissed
Meena Vs Union Of India Through The Secretary
Central Administrative Tribunal · (2018) 12 CAT CK 0126
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions14 Dec 2018Dismissed
Vijay Prakash Vs Director And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0114
Delhi Municipal Corporation Act, 1957 — Section 90A(1)(a)
Tribunals and Commissions14 Dec 2018Dismissed
Asheesh Tomar Vs Staff Selection Commission And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0097
Tribunals and Commissions14 Dec 2018Dismissed
Amardeep Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0093
Tribunals and Commissions14 Dec 2018Disposed Off
Rabindra Prasad Vs Bharat Sanchar Nigam Limited And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0090
Bharat Sanchar Nigam Limited Conduct, Discipline And Appeal Rules, 2006 — Rule 36, 61
Tribunals and Commissions14 Dec 2018Dismissed
Banwari Lal Kothari Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0088
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions14 Dec 2018Dismissed
Arun Kanti Karmakar & Ors. Vs Asha Rani Sharma
Central Administrative Tribunal · (2018) 12 CAT CK 0064
Tribunals and Commissions13 Dec 2018Dismissed
Chief Medical Supdt. Vs S K Gujrati
Central Administrative Tribunal · (2018) 12 CAT CK 0113
Administrative Tribunal Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions13 Dec 2018Dismissed
Govt. Of NCT Of Delhi Through And Anr Vs Rajiv Kumar Khanna
Central Administrative Tribunal · (2018) 12 CAT CK 0106
Administrative Tribunal Act, 1985 — Section 22(2)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions13 Dec 2018Dismissed
Vimla Ghosh Vs Ministry Of Defence And Anr
Central Administrative Tribunal · (2018) 12 CAT CK 0102
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 10
Tribunals and Commissions13 Dec 2018Allowed
Jyoti Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0095
Central Civil Services (Leave) Rules, 1972 — Rule 50(3)
Tribunals and Commissions13 Dec 2018Disposed Off
Puran Singh Vs R.K. Kulshreshta And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0087
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions13 Dec 2018Dismissed
Ramesh Baura And Ors Vs CSIR And ORS.
Central Administrative Tribunal · (2018) 12 CAT CK 0075
Central Civil Services (Revised Pay) Rules, 2008 — Rule 7(1), 7(A)(i), 7(A)(ii)