Tribunals and Commissions20 Dec 2018Dismissed
Ashok D. Bhagat Singh Vs State (Govt. Of NCT Of Delhi) And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0158
Central Civil Services Pension Rules, 1972 — Rule 13, 17, 26(1), 48, 48A
COURT ARCHIVE
Central Administrative Tribunal judgments, 2018
2,278 judgments · page 2 of 114
Tribunals and Commissions20 Dec 2018Disposed Off
Vijay Raj Anand Vs Government Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0156
Tribunals and Commissions20 Dec 2018Dismissed
Pradeep Kumar Vs All India Institute Of Medical Science
Central Administrative Tribunal · (2018) 12 CAT CK 0153
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions20 Dec 2018Dismissed
Durgadas Datta Vs Union Of India And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0136
Tribunals and Commissions20 Dec 2018Dismissed
Sanjeev Kumar Vs Govt. Of NCT Of Delhi Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0133
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1), 20Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11(i), 11(ii), 11(iii), 11(iv), 13(2), 14Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions20 Dec 2018Dismissed
Reena Ashish Vs Govt. Of NCT Of Delhi And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0122
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions20 Dec 2018Allowed
Amita Sudan Vs Govt. Of NCT Of Delhi And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0057
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 15(2), 27Central Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions20 Dec 2018Dismissed
Gurmail Singh Vs Union Of India
Central Administrative Tribunal · (2018) 12 CAT CK 0041
Constitution of India, 1950 — Article 136, 226, 309Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions20 Dec 2018Dismissed
Shri Om Prakash Pathak Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 309
Tribunals and Commissions20 Dec 2018Allowed
Shri Kadu Madhav Shekokar Vs Union of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions19 Dec 2018Dismissed
Rana Jatav Vs Delhi Subordinate Services Selection Board And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0161
Tribunals and Commissions19 Dec 2018Dismissed
Ranjeet Singh Vs Delhi Subordinate Services Selection Board And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0160
Tribunals and Commissions19 Dec 2018Partly Allowed
Ravinder Kumar Madan Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0154
Railway Servants (Discipline & Appeal) Rules, 1968 — Rule 9(21)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Section 14(18)Railway Service Conduct Rules, 1966 — Rule 3.1(i), 3.1(ii), 3.1(iii)
Tribunals and Commissions19 Dec 2018Partly Allowed
Jasjeet Kaur. Vs Union Of India And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0150
Constitution Of India, 1950 — Article 14
Tribunals and Commissions19 Dec 2018Dismissed
Dr. Yogendra Prakash Vs Commissioner And Anr.
Central Administrative Tribunal · (2018) 12 CAT CK 0146
Tribunals and Commissions19 Dec 2018Dismissed
N.M. Sharawat Vs Union Of India And Ors. Through
Central Administrative Tribunal · (2018) 12 CAT CK 0142
Indian Penal Code, 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 8, 9, 10, 12, 13(1)(d), 13(2)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(iii)
Tribunals and Commissions19 Dec 2018Dismissed
Manisha Shaw Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0138
Tribunals and Commissions19 Dec 2018Dismissed
Sonu Kumar Vs Union Of India Through And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0137
Tribunals and Commissions19 Dec 2018Dismissed
Kishor Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2018) 12 CAT CK 0131
Tribunals and Commissions19 Dec 2018Disposed Off
V.K. Gulati Vs New Delhi Municipal Council
Central Administrative Tribunal · (2018) 12 CAT CK 0130
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9(2)(a), 9(2)(b)(ii), 9(6)(a)