Tribunals and Commissions10 Dec 2019
Pradyumn Pathak Vs Union Of India
Central Administrative Tribunal · (2019) 12 CAT CK 0792
CCS (Conduct) Rules, 1964-Rule 3(1)(ii) and (iii)CCS (CCA) Rules-Rule 14
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 3 of 68
Tribunals and Commissions10 Dec 2019Dismissed
Narender Kumar Yadav Vs NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0014
Central Civil Services (Revised Pay) Rules, 2008 — Rule 13, 13(i)
Tribunals and Commissions10 Dec 2019Dismissed
Pradyumn Pathak Vs Union Of India
Central Administrative Tribunal · (2019) 12 CAT CK 0011
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14
Tribunals and Commissions09 Dec 2019
Sandeep Malhotra Vs The Lt. Governor Of Delhi & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0813
Delhi Police (Promotion and Confirmation) Rules, 1980-Rule 19 (ii), 17 (ii)Constitution of India-Articles 14, 16, 309
Tribunals and Commissions09 Dec 2019
Kuldeep Singh Dhull Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0810
Tribunals and Commissions09 Dec 2019
Smt. Usha Yadav Vs The Commissioner & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0806
Tribunals and Commissions09 Dec 2019
Mahakar Singh Gurjar Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0802
Tribunals and Commissions09 Dec 2019
Gunwant Singh & Ors. Vs UOI & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0788
Tribunals and Commissions09 Dec 2019Disposed Of
Usha Yadav Vs Commissioner, Kendriya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0013
Tribunals and Commissions09 Dec 2019Disposed Of
Mahakar Singh Gurjar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0008
Tribunals and Commissions09 Dec 2019Allowed
Kuldeep Singh Dhull Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0007
Tribunals and Commissions06 Dec 2019
Rajeev Kumar Chadha Vs Rishi Kumar Shukla & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0808
Tribunals and Commissions06 Dec 2019
Kailash Nath & Ors. Vs Ranjanish Sahai & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0803
Tribunals and Commissions06 Dec 2019Dismissed
Raj Kumar Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0797
Tribunals and Commissions06 Dec 2019Disposed Of
Rajeev Kumar Chadha Vs Rishi Kumar Shukla And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0010
Tribunals and Commissions06 Dec 2019Dismissed
Raj Kumar Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0009
Tribunals and Commissions05 Dec 2019
Brij Pal Singh Gosain Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0809
Tribunals and Commissions05 Dec 2019
R.S. Sehrawat Vs SDMC & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0799
Tribunals and Commissions05 Dec 2019Dismissed
R.S. Sehrawat Vs SDMC And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0012
Tribunals and Commissions05 Dec 2019Dismissed
Brij Pal Singh Gosain Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0006