Tribunals and Commissions04 Dec 2019
Pulkit Sah & Ors. Vs The Chairman & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0814
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 4 of 68
Tribunals and Commissions04 Dec 2019
Sahraj Sab Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0812
Tribunals and Commissions04 Dec 2019
Sh. D.V. Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 12 CAT CK 0811
Constitution of India
Tribunals and Commissions04 Dec 2019
Gargi Gupta Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0807
Administrative Tribunals Act, 1985-Section 21, 21 (1)Constitution of India-Article 14
Tribunals and Commissions04 Dec 2019Dismissed
Gargi Gupta Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 21, 21(1)Constitution Of India, 1950 — Article 14
Tribunals and Commissions04 Dec 2019Dismissed
D.V. Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0004
Tribunals and Commissions04 Dec 2019Dismissed
Sahraj Sab Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0003
Tribunals and Commissions04 Dec 2019Partly Allowed
Pulkit Sah And Ors Vs Chairman, Staff Selection Commission And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0002
Tribunals and Commissions02 Dec 2019
Kishan Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 12 CAT CK 0815
CCS (Pension) Rules, 1972-Rule 9 (2) (a), 9Post Office S.B.-Rule 38 (1), 38 (2)CCS (CCA) Rules, 1965-Rule 11, 14, 15 (2), 15
Tribunals and Commissions02 Dec 2019Dismissed
Kishan Chand Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 12 CAT CK 0001
Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(2)(a)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11, 14, 15, 15(2)Constitution Of India, 1950 — Article 226, 320(3)(c)
Tribunals and Commissions26 Nov 2019
Sagar Mal Vs Commissioner of Police & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0959
Delhi Police (Punishment & Appeal) Rules 1980Evidence ActConstitution of India-Article 226/227
Tribunals and Commissions26 Nov 2019
Dr. Anuj Kumar Vs The Secretary & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0998
ESIC Act, 1948-Section 17 (2)CCS (Pension) Rules, 1972
Tribunals and Commissions26 Nov 2019
D.K. Tyagi & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0995
Civil Services (Medical Attendant) Rules, 1990-Section 6All India Services (Medical Attendance) Rules, 1954
Tribunals and Commissions26 Nov 2019
Jang Bahadur (Constable) Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0994
Delhi Police (Punishment & Appeal) Rules, 1980Evidence ActConstitution of India-Article 226, 227
Tribunals and Commissions26 Nov 2019
Mool Chand Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0991
Railway Service Conduct Rules, 1966-Rule 3.1 (i), (ii) and (iii)Central Civil Services (Classification, Control & Appeal) Rules, 1965-Rule 15(2)
Tribunals and Commissions26 Nov 2019
Sher Singh (APD) Vs CEO, DJB & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0990
Tribunals and Commissions26 Nov 2019
Kanti Prasad Tyagi & Ors. Vs The Secretary, Department Of Electronics & Information Technology & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0989
Constitution of India
Tribunals and Commissions26 Nov 2019
Sh. Ajay Kumar Puri & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0986
Tribunals and Commissions26 Nov 2019
Ranjan Das Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0985
Tribunals and Commissions26 Nov 2019
Amar Pal Panwar Vs Kendriya Vidyala Sangthan
Central Administrative Tribunal · (2019) 11 CAT CK 0984