Tribunals and Commissions20 Nov 2019
Vijay Kumar & Ors. Vs Union of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0960
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 6 of 68
Tribunals and Commissions20 Nov 2019
Anil Bhai Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1005
Tribunals and Commissions20 Nov 2019
Sh. Rakesh Kumar & Anr. Vs Ministry Of Agriculture & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1004
Constitution of IndiaCSS (Revised Pay) Rules, 2008-Clause (v)
Tribunals and Commissions20 Nov 2019
Anil Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 1002
Tribunals and Commissions20 Nov 2019
Mohd. Asif & Anr. Vs South Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0997
Tribunals and Commissions20 Nov 2019
B.S. Manik Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0993
DDA, Conduct, Disciplinary and Appeal Regulations, 1999
Tribunals and Commissions20 Nov 2019Dismissed
Anil Bhai Vs Commissioner Of Police And Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0040
Tribunals and Commissions20 Nov 2019Partly Allowed
B.S. Manik Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0039
Tribunals and Commissions20 Nov 2019Allowed
Mohd. Asif And Ors Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0038
Tribunals and Commissions20 Nov 2019Dismissed
Vijay Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0032
Tribunals and Commissions20 Nov 2019Dismissed
Rakesh Kumar And Ors Vs Ministry Of Agriculture And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0031
Tribunals and Commissions19 Nov 2019
Sh. O. Ravi, Retd. IAS Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 1001
Prevention of Corruption Act, 1988IPC
Tribunals and Commissions18 Nov 2019
Anuja Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0965
Tribunals and Commissions18 Nov 2019
Ex. Sub. Major Ashok Kumar Verma Vs Ministry Of Defence & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0964
DGQA (CASO) Recruitment Rules 2001RTI Act
Tribunals and Commissions18 Nov 2019
Jyoti Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0963
Tribunals and Commissions18 Nov 2019
Rakesh Kumar Gupta Vs GNCT, Delhi & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0961
Tribunals and Commissions18 Nov 2019
Krishan Kumar Agarwal Vs Director (HR), Bharat Sanchar Nigam Limited & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0999
Tribunals and Commissions18 Nov 2019Dismissed/Disposed Of
Krishan Kumar Agarwal Vs Director, Bharat Sanchar Nigam Limited And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0037
Tribunals and Commissions18 Nov 2019Dismissed
Anuja Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0029
Tribunals and Commissions18 Nov 2019Dismissed
Ex. Sub. Major Ashok Kumar Verma Vs Ministry Of Defence And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0028