Tribunals and Commissions18 Nov 2019Disposed Of
Jyoti Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0026
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 7 of 68
Tribunals and Commissions14 Nov 2019
Rakesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1011
Constitution of India-Article 14, 16
Tribunals and Commissions14 Nov 2019
Shri Pawan Kumar Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1010
Administrative Tribunals-Section 19Evidence ActConstitution of India-Article 226/227
Tribunals and Commissions14 Nov 2019
Tarun Vs Commissioner Of Police & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1009
CCS (Leave) Rules 1972Delhi Police (Punishment & Appeal) Rules, 1980-Rules 8 and 10Evidence Act
Tribunals and Commissions14 Nov 2019
Subhash Chander Vs Govt. Of NCT & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1008
Tribunals and Commissions14 Nov 2019
Uma Shankar Vs Shri T.P. Singh & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1006
Tribunals and Commissions14 Nov 2019
Smt. Meenakshi Shukla Vs Director Of Education & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1003
Tribunals and Commissions14 Nov 2019
Amarjeet Singh Anand Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 1000
Recruitment Rules
Tribunals and Commissions14 Nov 2019Dismissed
Amarjeet Singh Anand Vs Govt. Of NCT Of Delhi And Others
Central Administrative Tribunal · (2019) 11 CAT CK 0034
Tribunals and Commissions14 Nov 2019Dismissed
Meenakshi Shukla Vs Director Of Education And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0033
Tribunals and Commissions14 Nov 2019Dismissed
Tarun Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0025
Delhi Police (Punishment And Appeal) Rules, 1980 — Rules 8, 10Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions14 Nov 2019Dismissed
Rakesh Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0024
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions14 Nov 2019Dismissed
Pawan Kumar Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0022
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions14 Nov 2019Disposed Of
Uma Shankar Vs T.P. Singh And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0021
Tribunals and Commissions14 Nov 2019Dismissed
Subhash Chander Vs . Govt. Of NCT And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0020
Tribunals and Commissions07 Nov 2019
Narendra Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0968
Constitution of India-Article 226CPC-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions07 Nov 2019
Anita Suresh Vs Director General & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0967
Tribunals and Commissions07 Nov 2019
Laxmi Devi Vs UOI & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0966
Tribunals and Commissions07 Nov 2019Dismissed
Anita Suresh Vs Director General And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0018
Tribunals and Commissions07 Nov 2019Dismissed
Laxmi Devi Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0017