Tribunals and Commissions04 Nov 2019
Sonia & Ors. Vs Govt. of NCT of Delhi & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0978
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 9 of 68
Tribunals and Commissions04 Nov 2019
Priyanka Bansal Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0975
Tribunals and Commissions04 Nov 2019
Sanjay Verma Vs Delhi Police Through Commissioner Of Delhi Police & Ors.
Central Administrative Tribunal · (2019) 11 CAT CK 0972
Prevention of Corruption Act, 1988-Section 7NDPS Act-Section 21/61/85, 21(a)Delhi Police (Punishment and Appeal) Rules, 1980-Rule 12, 23(2)
Tribunals and Commissions04 Nov 2019
Satbir Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 11 CAT CK 0971
Tribunals and Commissions04 Nov 2019Disposed Of
Satbir Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 11 CAT CK 0012
Tribunals and Commissions04 Nov 2019Disposed Of
Priyanka Bansal Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0010
Tribunals and Commissions04 Nov 2019Partly Allowed
Sanjay Verma Vs Delhi Police And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0009
Prevention Of Corruption (POC) Act, 1988 — Section 7Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 21(a), 61, 85Delhi Police Act, 1978 — Section 21(3)
Tribunals and Commissions04 Nov 2019Dismissed
Vinay Kumar Dubey Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0005
Tribunals and Commissions04 Nov 2019Allowed
Sonia And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0004
Tribunals and Commissions01 Nov 2019
Ranvir Singh Vs The Commissioner & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0982
FR-FR 56(j)CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions01 Nov 2019
Ashok Kumar Vs Bharat Sanchar Nigam Ltd. & Others
Central Administrative Tribunal · (2019) 11 CAT CK 0977
CCS (Pension) Rules, 1972-Rule 14
Tribunals and Commissions01 Nov 2019
Shri Ajay Kumar Sharma Vs The Commissioner & Anr.
Central Administrative Tribunal · (2019) 11 CAT CK 0976
FR-56(j)CCS (Pension) Rules, 1972-Rule 48
Tribunals and Commissions01 Nov 2019Dismissed
Ajay Kumar Sharma Vs Commissioner, South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0003
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions01 Nov 2019Dismissed
Ranvir Singh Vs Commissioner, South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 11 CAT CK 0002
Central Civil Services (Pension) Rules, 1972 — Rule 48
Tribunals and Commissions01 Nov 2019Disposed Of
Ashok Kumar Vs Bharat Sanchar Nigam Ltd. And Others
Central Administrative Tribunal · (2019) 11 CAT CK 0001
Central Civil Services (Pension) Rules, 1972 — Rule 14
Tribunals and Commissions31 Oct 2019Dismissed
Ajay & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0780
Tribunals and Commissions31 Oct 2019
Central PWD Engineers Association & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0778
Central Civil Services (Recognition of Service Associations) Rules, 1993-Rule 5, 6, 6(e), 8
Tribunals and Commissions31 Oct 2019
Smt. Shakuntala Patwal @ Shakuntala Devi Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0777
Constitution of India-Article 14, 16
Tribunals and Commissions31 Oct 2019
Janak Singh Vs The Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0775
Railway Services (Pension) Rules, 1993-Rule 20 of Chapter II
Tribunals and Commissions31 Oct 2019
Rajesh Kumar Meena Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0774