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Central Administrative Tribunal judgments, 2019

1,349 judgments · page 68 of 68

Tribunals and Commissions02 Jan 2019Dismissed

Vijay Kumar Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0127

Administrative Tribunals Act, 1985 — Section 21Representation Of The People Act, 1951 — Section 29ACentral Administrative Tribunal (Procedure) Rules, 1987 — Rule 16
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Tribunals and Commissions02 Jan 2019Dismissed

P.K. Punn Vs New Delhi Municipal Council And Anr.

Central Administrative Tribunal · (2019) 01 CAT CK 0125

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Leave) Rules, 1972 — Rule 39(3)Central Civil Services (Conduct) Rules, 1964 — Rule 3
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Tribunals and Commissions02 Jan 2019Dismissed

Ishwar Dass Vs Union Of India, Through

Central Administrative Tribunal · (2019) 01 CAT CK 0122

Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, 47 Rule 1
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Tribunals and Commissions02 Jan 2019Dismissed

Asha Ram Vs Union Of India Through

Central Administrative Tribunal · (2019) 01 CAT CK 0120

Indian Penal Code , 1860 — Section 34, 120B, 380, 411, 418, 420, 457, 468, 471, 474Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 10(2)(a)
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