Tribunals and Commissions08 Jan 2019Dismissed
Gopal Saran And Ors Vs Director General
Central Administrative Tribunal · (2019) 01 CAT CK 0107
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 66 of 68
Tribunals and Commissions08 Jan 2019Disposed Off
Suman Rana And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0104
Tribunals and Commissions08 Jan 2019Allowed
Rajesh Kumar And Ors Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0101
Tribunals and Commissions08 Jan 2019Allowed
Yash Pal Vs North Delhi Municipal Corporation And
Central Administrative Tribunal · (2019) 01 CAT CK 0100
Tribunals and Commissions08 Jan 2019Allowed
Shiv Kumar Verma Vs Govt. Of NCT Of Delhi Through And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0097
Indian Succession Act, 1925 — Section 370Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions08 Jan 2019Allowed
Shishir Dutt Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0095
Tribunals and Commissions08 Jan 2019Disposed Off
Devendra Kumar Rai And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0090
Constitution Of India, 1950 — Article 14, 16, 16(1), 16(4), 16(4A), 16(4B), 32, 46, 330, 335, 341, 342
Tribunals and Commissions08 Jan 2019Dismissed
Chaturbhuj Rathore Vs Union Of India
Central Administrative Tribunal · (2019) 01 CAT CK 0084
Tribunals and Commissions08 Jan 2019Disposed Off
Ravindra Kumar Srivastava Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0022
Tribunals and Commissions08 Jan 2019Disposed Off
Shriram And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0011
Constitution of India, 1950 — Article 14, 16
Tribunals and Commissions07 Jan 2019Disposed Off
Tripta Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0133
Tribunals and Commissions07 Jan 2019Disposed Off
Shashi Bhushan And Ors Vs Ministry Of Personnel, Public Grievances And Pensions
Central Administrative Tribunal · (2019) 01 CAT CK 0124
Tribunals and Commissions07 Jan 2019Dismissed
Sharda Malhotra Vs Union Of India through And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0115
Central Civil Services (Revised Pay) Rules, 2008 — Rule 8(1), 13(i), 13(ii)Central Civil Services (Conduct) Rules, 1964 — Rule 4
Tribunals and Commissions07 Jan 2019Disposed Off
M.L. Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 01 CAT CK 0110
Tribunals and Commissions04 Jan 2019Dismissed
Amarjeet Singh Vs Union Of India And Anr.
Central Administrative Tribunal · (2019) 01 CAT CK 0130
Tribunals and Commissions04 Jan 2019Dismissed
Neelu And Ors Vs North Delhi Municipal Corporation (NDMC) And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0128
Tribunals and Commissions04 Jan 2019Dismissed
Rajesh Kumar Nigam Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0010
Tribunals and Commissions04 Jan 2019Disposed Off
Bhupendra Chaurasiya And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0009
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions04 Jan 2019Allowed
Om Prakash IV Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0008
Central Administrative Tribunal Act, 1985 — Section 19Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 5(4), 22, 39
Tribunals and Commissions04 Jan 2019Dismissed
Pramod Kumar Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0007
Central Administrative Tribunal Act, 1985 — Section 19