Tribunals and Commissions04 Jan 2019Dismissed
Anoop Singh Rawat Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0006
Code of Civil Procedure, 1908 — Order 47 Rule 1
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 67 of 68
Tribunals and Commissions03 Jan 2019Dismissed
Ajit Singh Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0141
Constitution Of India, 1950 — Article 226, 227Delhi Development Authority Conduct, Disciplinary And Appeal Regulations, 1999 — Regulation 4
Tribunals and Commissions03 Jan 2019Allowed
A.P. Nagrath Vs Union Of India Through
Central Administrative Tribunal · (2019) 01 CAT CK 0140
Administrative Tribunals Act, 1985 — Section 20, 21
Tribunals and Commissions03 Jan 2019Dismissed
Constable Virender Singh Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0139
Indian Penal Code , 1860 — Section 376(2A), 506Delhi Police Act, 1978 — Section 21Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12, 16
Tribunals and Commissions03 Jan 2019Dismissed
Ram Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0137
Prevention Of Corruption Act, 1988 — Section 7, 13Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions03 Jan 2019Dismissed
Sandeep Vs Union Of India Through The General Manager And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0136
Tribunals and Commissions03 Jan 2019Dismissed
Bal Kishan Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0135
Indian Penal Code , 1860 — Section 384, 34Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 12Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions03 Jan 2019Dismissed
Vikas Bhardwaj Vs Govt. Of NCTD And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0131
Tribunals and Commissions03 Jan 2019Dismissed
Surinder Singh Vs Govt. Of NCT Of Delhi Through
Central Administrative Tribunal · (2019) 01 CAT CK 0129
Indian Penal Code, 1860 — Section 34, 342, 384, 451, 506Delhi Police Act, 1978 — Section 12, 21Delhi Police (Punishment And Appeal ) Rules, 1980 — Rule 12
Tribunals and Commissions03 Jan 2019Disposed Off
Dushyant Kumar Bahri, Ex. Sr. Interpreter Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0126
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 19(iii)Constitution Of India, 1950 — Article 311(2)(c)
Tribunals and Commissions03 Jan 2019Disposed Off
Anokey Lal And Anr. Vs Ministry Of Telecommunication And Anr.
Central Administrative Tribunal · (2019) 01 CAT CK 0123
Tribunals and Commissions03 Jan 2019Dismissed
Constable Sohan Bir Singh Vs Commissioner Of Police Ans Ors.
Central Administrative Tribunal · (2019) 01 CAT CK 0119
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(3), 16(3)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions03 Jan 2019Allowed
Chander Singh Vs Amulya Patniak And Anr.
Central Administrative Tribunal · (2019) 01 CAT CK 0118
Tribunals and Commissions03 Jan 2019Disposed Off
Kailash Narayan Gahlot Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0116
Tribunals and Commissions03 Jan 2019Dismissed
Mahipal Singh Vs Govt. Of NCT Of Delhi Through And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0114
Indian Penal Code , 1860 — Section 34, 306, 498ADelhi Police (Punishment & Appeal) Rules, 2011 — Rule 11(1)
Tribunals and Commissions03 Jan 2019Disposed Off
Virender Kaur Vs Madhup Vyas
Central Administrative Tribunal · (2019) 01 CAT CK 0113
Tribunals and Commissions03 Jan 2019Dismissed
Mahesh Kumar Sharma Vs Delhi Development Authority And Anr.
Central Administrative Tribunal · (2019) 01 CAT CK 0112
Indian Penal Code , 1860 — Section 120BPrevention Of Corruption Act, 1988 — Section 13(d), 13(2)
Tribunals and Commissions03 Jan 2019Allowed
Nawab Ali Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0003
Tribunals and Commissions03 Jan 2019
V.B.R. Umap Vs S.K. Kohli
Central Administrative Tribunal · (2019) 01 CAT CK 0002
Contempt of Courts (CAT) Rules, 1992 — Rule 9
Tribunals and Commissions02 Jan 2019Allowed
Prakash Anjor Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0138
Indian Administrative Service (Recruitment) Rules, 1954 — Rule 8(1)