Tribunals and Commissions18 Jan 2019Dismissed
A.K. Raina Vs Union Of India (Through) And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0073
Constitution Of India, 1950 — Article 14, 16, 309
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 64 of 68
Tribunals and Commissions18 Jan 2019Dismissed
Romasha Mishra Pandey Vs National Institute Of Public Finance & Policy And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0063
Tribunals and Commissions18 Jan 2019Dismissed
Tribhuwan And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0027
Central Administrative Tribunal Act, 1985 — Section 19Railway Establishment Code, Volume-I — Rule 157Constitution of India, 1950 — Article 309
Tribunals and Commissions18 Jan 2019Allowed
Gyanendra Kumar Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0026
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15, 17Code of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions18 Jan 2019Dismissed
Saroj Kumar Dubey And Ors Vs Diesel Locomotive Works Varanasi And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0025
Tribunals and Commissions18 Jan 2019Dismissed
Union of India And Ors Vs R. S. Prajapati
Central Administrative Tribunal · (2019) 01 CAT CK 0023
Code of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions17 Jan 2019Allowed
Usha Ahuja Vs Union Of India Through And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0094
Central Civil Services (Pension) Rules, 1972 — Rule 49Constitution Of India, 1950 — Article 14
Tribunals and Commissions17 Jan 2019Dismissed
Sunita Rani Chauhan Vs Government Of National Capital Territory Of Delhi And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0093
Tribunals and Commissions17 Jan 2019Dismissed
Rakesh Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0092
Tribunals and Commissions17 Jan 2019Dismissed
Rakesh Kumar Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0086
Delhi Police (Punishment And Appeal ) Rules,1980 — Rule 16(11)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions17 Jan 2019Dismissed
Mohan Prakash Dubey Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0072
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 14, 16Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(ii), 3(1)(iii)
Tribunals and Commissions17 Jan 2019Dismissed
Sanehad And Ors Vs Union Of India through the General Manager And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0071
Constitution Of India, 1950 — Article 14, 16, 21
Tribunals and Commissions17 Jan 2019Disposed Off
Mithilesh Kumar Bharti Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0024
Tribunals and Commissions16 Jan 2019Dismissed
Dr. H.D. Rikhadi Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0081
Income Tax Act, 1961 — Section 10, 10(13A)
Tribunals and Commissions16 Jan 2019Dismissed
Sarika Gupta Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0021
Administrative Tribunal Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16
Tribunals and Commissions16 Jan 2019Disposed Off
Meena Srivastava And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0020
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions16 Jan 2019Disposed Off
Pyare Nath Pandey Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0019
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions15 Jan 2019Dismissed
Sita Devi Vs Pay & Accounts Office And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0096
Tribunals and Commissions11 Jan 2019Allowed
Rahender Singh Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0105
Indian Penal Code, 1860 — Section 279, 304Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions11 Jan 2019Allowed
Dr. Ashok Kumar Ahluwalia Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0099