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Central Administrative Tribunal judgments, 2019

1,349 judgments · page 62 of 68

Tribunals and Commissions29 Jan 2019Dismissed

Radha Krishan Vs Union of India And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0034

Central Administrative Tribunal Act, 1985 — Section 19Gramin Dak Sevak (Conduct and Engagement) Rules, 2011 — Rule 4(3), 8
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Tribunals and Commissions25 Jan 2019Disposed Off

Subhash Chandra Aggarwal Vs Chairman And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0056

Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19(1)(c)Indian Penal Code, 1860 — Section 120B, 418, 420New Delhi Municipal Council Act, 1994 — Section 34(4), 43(1)(a), 44(1), 387(2)
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Tribunals and Commissions25 Jan 2019Dismissed

Ashok Kumar Garg Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0051

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(4)Central Civil Service (Pension) Rules, 1972 — Rule 9, 9(2), 9(2)(b), 9(2)(b)(i), 9(2)(b)(iii), 9(6), 9(6)(a)
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Tribunals and Commissions23 Jan 2019Dismissed

R.S. Sehrawat Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0066

Central Civil Services (Conduct) Rules, 1964 — Rule 3Central Civil Service (Pension) Rules, 1972 — Rule 9, 9(2)(a), 9(2)(b)(ii), 9(6)(a)
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Tribunals and Commissions23 Jan 2019Dismissed

S.P. Singh Vs Union Of India And Ors

Central Administrative Tribunal · (2019) 01 CAT CK 0053

Prevention Of Corruption Act, 1987 — Section 7Indian Railway Servants (Discipline And Appeal) Rules, 1968 — Rule 14(1)Constitution Of India, 1950 — Article 311(1)
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