Tribunals and Commissions04 Feb 2019
Dr. Suresh Bhandarkar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0038
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 61 of 68
Tribunals and Commissions04 Feb 2019Disposed Off
Govt. School Teachers Asso. Delhi & Ors Vs Union Of India & Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0037
Tribunals and Commissions04 Feb 2019Dismissed
Dr. Divpreet Sahani Vs Government Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0035
Tribunals and Commissions04 Feb 2019Dismissed
Director General Ordnance Factories Govt. Of India Vs Shri Subh Pal
Central Administrative Tribunal · (2019) 02 CAT CK 0033
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions04 Feb 2019
Inspector Ram Singh s/o Trilok Singh Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0027
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 16
Tribunals and Commissions04 Feb 2019Allowed
Sh. Sameer Dikshit Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0022
Tribunals and Commissions01 Feb 2019Disposed Off
Ashok Kumar Tanwar Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0021
Tribunals and Commissions01 Feb 2019Dismissed
BSNL Officers’ Association Vs Shri Anupam Srivastava
Central Administrative Tribunal · (2019) 02 CAT CK 0020
Tribunals and Commissions01 Feb 2019Dismissed
Anuj Kanwal Vs Ministry of Housing and Urban Affairs through Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0019
Tribunals and Commissions01 Feb 2019Dismissed
David Franklin Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0018
Tribunals and Commissions31 Jan 2019Dismissed
Ishwar Singh Vs Union Of India Through Secretary And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0057
Tribunals and Commissions31 Jan 2019Disposed Off
Binod Ram Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0036
Constitution of India, 1950 — Article 14, 16
Tribunals and Commissions31 Jan 2019Disposed Off
Munni Lal Vs Union of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0035
Constitution of India, 1950 — Article 14, 16
Tribunals and Commissions30 Jan 2019Allowed
Ravinder Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0067
Tribunals and Commissions30 Jan 2019Dismissed
Man Chand And Ors Vs New Delhi Municipal Council
Central Administrative Tribunal · (2019) 01 CAT CK 0064
Tribunals and Commissions30 Jan 2019Dismissed
Ashok Kumar Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0062
Tribunals and Commissions30 Jan 2019Disposed Off
Swastiksa Bhakat And Ors Vs P.K. Tripathi And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0047
Tribunals and Commissions30 Jan 2019Dismissed
Director General And Ors Vs Balwant Singh
Central Administrative Tribunal · (2019) 01 CAT CK 0039
Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(2)(3)(f), 22(3)(a), 22(3)(f), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
Tribunals and Commissions29 Jan 2019Dismissed
Brijeshwar Kumar Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0060
Prevention Of Corruption Act, 1988 — Section 7, 13Delhi Police (Punishment And Appeal) (Amendment) Rules, 2011 — Rule 11(1)
Tribunals and Commissions29 Jan 2019Dismissed
Dilshad And Ors Vs GNCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 01 CAT CK 0046