Tribunals and Commissions07 Feb 2019Dismissed
Braham Singh Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0084
Constitution Of India, 1950 — Article 226, 227
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 59 of 68
Tribunals and Commissions07 Feb 2019Dismissed
ASI Suraj Bhan Vs G.N.C.T Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0083
Tribunals and Commissions07 Feb 2019Dismissed
Sudhir Rana Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0082
Central Administrative Tribunal Act, 1985 — Section 19
Tribunals and Commissions07 Feb 2019Dismissed
Shri Pradeep Kumar Srivastava Vs Union Of India & Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0077
Tribunals and Commissions07 Feb 2019Dismissed
Const. Bhagat Raj Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0076
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(3), 16(3)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions07 Feb 2019Dismissed
Savitri Vs Union Of India & Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0072
Constitution Of India, 1950 — Article 226
Tribunals and Commissions07 Feb 2019Disposed Off
Dr. Satya Priya Barua Vs Principal Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0070
Tribunals and Commissions07 Feb 2019Dismissed
Manish Chaudhary Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0069
Central Administrative Tribunal Act, 1985 — Section 21
Tribunals and Commissions07 Feb 2019Dismissed
Shri R P Singh Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0068
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 29(A)
Tribunals and Commissions07 Feb 2019Disposed Off
Vidya Bhushan Kaushik Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0067
Tribunals and Commissions07 Feb 2019Dismissed
Const.Ram Sing Vs Govt. Of NCTD Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0066
Tribunals and Commissions07 Feb 2019Dismissed
Vishram Meena Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0063
Indian Penal Code, 1860 — Section 379, 392
Tribunals and Commissions07 Feb 2019Dismissed
Kamla Devi And Ors Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0050
Tribunals and Commissions06 Feb 2019Allowed
Pratap Kumar Bisi Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0080
Tribunals and Commissions06 Feb 2019Dismissed
Suresh Narain Bajpai Vs Abhishek Ranjan
Central Administrative Tribunal · (2019) 02 CAT CK 0062
Tribunals and Commissions06 Feb 2019Dismissed
Dinesh Chandra Gupta Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0053
Tribunals and Commissions06 Feb 2019Allowed
Kiran Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0052
Tribunals and Commissions06 Feb 2019Allowed
Vijay Dwivedi Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0051
Tribunals and Commissions06 Feb 2019Dismissed
Smt. Suman Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0049
Tribunals and Commissions06 Feb 2019Dismissed
Rajesh Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0047