Tribunals and Commissions11 Feb 2019Dismissed
Sri Narinder Singh Ahuja Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0087
Central Administrative Tribunal Act, 1985 — Section 20
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 58 of 68
Tribunals and Commissions11 Feb 2019Dismissed
Dhirendra Singh Vs Kendriya Vidyalaya Sangthan
Central Administrative Tribunal · (2019) 02 CAT CK 0078
Tribunals and Commissions11 Feb 2019Dismissed
Sh. Raj Kumar Vs Commissioner
Central Administrative Tribunal · (2019) 02 CAT CK 0075
Tribunals and Commissions11 Feb 2019Dismissed
Shri Mahavir Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0074
Tribunals and Commissions11 Feb 2019Dismissed
Kirori Lal, Inspector Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0071
Central Administrative Tribunal Act, 1985 — Section 22(3)Delhi Police (Promotion And Confirmation) Rules, 1980 — Rule 10Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions11 Feb 2019Disposed Off
Gurdhyan Singh Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0064
Central Civil Service (Pension) Rules, 1972 — Rule 41Railway Services (Pension) Rules, 1993 — Rule 65
Tribunals and Commissions11 Feb 2019Allowed
Rajendra Kumar Mishra Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0055
Tribunals and Commissions08 Feb 2019Allowed
Registrar Central Administrative Tribunal Principal Bench Vs Ravi Kumar
Central Administrative Tribunal · (2019) 02 CAT CK 0091
Contempt Of Courts Act, 1971 — Section 12(1)
Tribunals and Commissions08 Feb 2019Dismissed
Shri Anup Kumar Sharma Vs Union Of India through
Central Administrative Tribunal · (2019) 02 CAT CK 0090
Tribunals and Commissions08 Feb 2019Disposed Off
E. Virendra Pandey Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0089
Tribunals and Commissions08 Feb 2019Allowed
ACP Mahipal Singh Vs Union Of India through its Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0088
Delhi Police Act, 1978 — Section 91, 93, 97
Tribunals and Commissions08 Feb 2019Dismissed
Sh. B. K. Damor Vs Union Of India through And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0086
Central Civil Service (Pension) Rules, 1972 — Rule 6, 9, 14(6)Constitution Of India, 1950 — Article 77
Tribunals and Commissions08 Feb 2019
Surinder Singh Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 02 CAT CK 0081
Tribunals and Commissions08 Feb 2019Dismissed
Shri Sanjay Kumar Vs Govt Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0079
Tribunals and Commissions08 Feb 2019Disposed Off
Sh. Aabi Binju Vs Secretary, Ministry Of Water Resources
Central Administrative Tribunal · (2019) 02 CAT CK 0073
Tribunals and Commissions08 Feb 2019Dismissed
Mahender Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0065
Central Administrative Tribunal Act, 1985 — Section 21Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 16
Tribunals and Commissions08 Feb 2019Disposed Off
Pankaj Kumar Sharma Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0054
Tribunals and Commissions07 Feb 2019Dismissed
Dr. Kumar Ashish Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0093
Tribunals and Commissions07 Feb 2019Allowed
Anis Ahmed Vs State (Government Of NCT Of Delhi)
Central Administrative Tribunal · (2019) 02 CAT CK 0092
Tribunals and Commissions07 Feb 2019Dismissed
Deepak Kumar Gulia Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 02 CAT CK 0085