Tribunals and Commissions13 Feb 2019Dismissed
Smt. Naresh Kanta Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0134
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 57 of 68
Tribunals and Commissions13 Feb 2019Dismissed
G. K. Singh Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0133
Tribunals and Commissions13 Feb 2019Dismissed
Malkhan Singh Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0132
Tribunals and Commissions13 Feb 2019Dismissed
Sh. Hari Singh Vs D.R.M
Central Administrative Tribunal · (2019) 02 CAT CK 0128
Tribunals and Commissions13 Feb 2019Disposed Off
Sh. Subhash Kishore Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0127
Tribunals and Commissions13 Feb 2019Dismissed
Shri Nitish Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0125
Tribunals and Commissions13 Feb 2019Disposed Off
Ms. Swaran Lata Sharma Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0122
Tribunals and Commissions13 Feb 2019Dismissed
Shakil Akhtar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0117
Tribunals and Commissions13 Feb 2019Allowed
Kailash Narain Saini Vs Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0116
Tribunals and Commissions13 Feb 2019Dismissed
Shri D Tiwari Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0113
Tribunals and Commissions13 Feb 2019Dismissed
Sudheer Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0108
Tribunals and Commissions13 Feb 2019Allowed
D.K. Shami Vs Union Of India through
Central Administrative Tribunal · (2019) 02 CAT CK 0106
Tribunals and Commissions13 Feb 2019Dismissed
Dr. Mrs. Pramila Bhatia Vs Director General
Central Administrative Tribunal · (2019) 02 CAT CK 0103
Tribunals and Commissions13 Feb 2019Dismissed
Shri Santosh Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0102
Tribunals and Commissions13 Feb 2019Partly Allowed
Harish Chander Sharma Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0101
Tribunals and Commissions13 Feb 2019Dismissed
Ajay Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0100
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions13 Feb 2019Dismissed
Rehamtullah Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0096
Tribunals and Commissions13 Feb 2019Allowed
Usha Tyagi Vs Govt. Of NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0095
Central Civil Service (Pension) Rules, 1972 — Rule 9, 9(4), 54(2), 69, 69(1)(a), 69(1)(a)(b), 69(2), 85(2)Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 11(1)
Tribunals and Commissions13 Feb 2019Disposed Off
Ashwani Dagar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0094
Tribunals and Commissions13 Feb 2019Allowed
Ali Abbas Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0056