Tribunals and Commissions14 Feb 2019Disposed Off
Anil Kumar s/o Shri Rohtash Singh Vs Union of India & Others
Central Administrative Tribunal · (2019) 02 CAT CK 0135
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 56 of 68
Tribunals and Commissions14 Feb 2019Dismissed
Smt. Rekha Gupta Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0130
Tribunals and Commissions14 Feb 2019Disposed Off
Ram Prakash Meena Vs Secretary, Ministry Of Environment And Forests
Central Administrative Tribunal · (2019) 02 CAT CK 0126
Tribunals and Commissions14 Feb 2019Dismissed
A.K. Malhotra Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 02 CAT CK 0124
Tribunals and Commissions14 Feb 2019Partly Allowed
Sh. Rakesh Bandooni Vs Union Of India through
Central Administrative Tribunal · (2019) 02 CAT CK 0123
Tribunals and Commissions14 Feb 2019Dismissed
Dr. Udai Singh (Retired) Vs Railway Board
Central Administrative Tribunal · (2019) 02 CAT CK 0121
Tribunals and Commissions14 Feb 2019Allowed
Sushila Yadav (Compassionate Appointment) Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0119
Indian Penal Code, 1860 — Section 34, 323, 406, 498A, 506
Tribunals and Commissions14 Feb 2019Disposed Off
Mr. N.K. Sharma Vs Secretary, Railway Board Ministry Of Railways
Central Administrative Tribunal · (2019) 02 CAT CK 0118
Tribunals and Commissions14 Feb 2019Allowed
Sh. Anil Kumar Vs Govt. Of N.C.T. Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0115
Tribunals and Commissions14 Feb 2019Disposed Off
Vishwas Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0114
Central Administrative Tribunal Act, 1985 — Section 21
Tribunals and Commissions14 Feb 2019Dismissed
Dinesh Chandra Mishra Vs Indian Council Of Agriculture Research
Central Administrative Tribunal · (2019) 02 CAT CK 0112
Tribunals and Commissions14 Feb 2019Allowed
Dr. Prem Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0111
Tribunals and Commissions14 Feb 2019Dismissed
Master Sanjeev Mehra Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 02 CAT CK 0110
Tribunals and Commissions14 Feb 2019Dismissed
Sanjay Gupta Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0107
Tribunals and Commissions14 Feb 2019Dismissed
Sh. Kuldeep Kadyan Vs Govt. Of GNCT Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0099
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions14 Feb 2019Allowed
Surendra Pratap Gautam Vs Govt Of NCT Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0098
Tribunals and Commissions13 Feb 2019Dismissed
Jia Ram Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0142
Central Administrative Tribunals Act, 1985 — Section 21Central Administrative Tribunals (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions13 Feb 2019Allowed
R/Const. Yudhveer Singh Vs Govt. of NCTD
Central Administrative Tribunal · (2019) 02 CAT CK 0138
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Constitution of India, 1950 — Article 311(2)
Tribunals and Commissions13 Feb 2019Disposed Off
Suresh Kumar Shokeen Vs Govt. of NCTD
Central Administrative Tribunal · (2019) 02 CAT CK 0137
Tribunals and Commissions13 Feb 2019Dismissed
Sh. M.S. Chauhan Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0136