Tribunals and Commissions20 Feb 2019Dismissed
Sujata Chakraborty Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0195
Administrative Tribunals Act, 1985 — Section 2(d)Central Civil Service (Pension) Rules, 1972 — Rule 54
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 54 of 68
Tribunals and Commissions20 Feb 2019Dismissed
Lajwant Kaur w/o Late Sh. Rajesh Kumar Verma Vs GNCT Of Delhi Through Chief Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0184
Tribunals and Commissions20 Feb 2019Dismissed
Bhan Prakash Vs Govt. Of NCT Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0162
Tribunals and Commissions20 Feb 2019Allowed
Ram Mehar Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0159
Tribunals and Commissions20 Feb 2019Dismissed
Mahender Singh Dabas Vs Director Of Education
Central Administrative Tribunal · (2019) 02 CAT CK 0153
Central Civil Service (Pension) Rules, 1972 — Rule 49
Tribunals and Commissions19 Feb 2019Disposed Off
Shri Bharat Bhushan Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0198
Tribunals and Commissions19 Feb 2019Dismissed
Prem Singh Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0193
Administrative Tribunals Act, 1985 — Section 21Central Civil Services (Conduct) Rules, 1964 — Rule 3(I)(ii)(iii)
Tribunals and Commissions19 Feb 2019Allowed
Rajesh Kumar Vs Govt. Of NCT Of Delhi And Other
Central Administrative Tribunal · (2019) 02 CAT CK 0187
Tribunals and Commissions19 Feb 2019Allowed
Harinder Pal Singh Vs Ministry Of Law And Justice
Central Administrative Tribunal · (2019) 02 CAT CK 0181
Constitution Of India, 1950 — Article 14
Tribunals and Commissions19 Feb 2019Dismissed
Ram Dayal, Aged Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0180
Tribunals and Commissions19 Feb 2019Dismissed
Tapashya Devi Vs National Capital Territory
Central Administrative Tribunal · (2019) 02 CAT CK 0179
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions19 Feb 2019Dismissed
Ram Balak Yadav Vs Secretary, Ministry Of Defence
Central Administrative Tribunal · (2019) 02 CAT CK 0174
Central Administrative Tribunals (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions19 Feb 2019Dismissed
Mahavir Prasad S/O Sh. Chheda Lal Vs Union Of India (Through The Secretary/ Director General)
Central Administrative Tribunal · (2019) 02 CAT CK 0173
Tribunals and Commissions19 Feb 2019Dismissed
Yashbir Singh Vs Regional Manager
Central Administrative Tribunal · (2019) 02 CAT CK 0160
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions19 Feb 2019Dismissed
Radha Dubey Vs NCT Of Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0154
Tribunals and Commissions19 Feb 2019Dismissed
Mohammad Kamil Vs Govt. Of NCT Delhi
Central Administrative Tribunal · (2019) 02 CAT CK 0150
Constitution Of India, 1950 — Article 309, 311
Tribunals and Commissions19 Feb 2019Dismissed
Krishna Indukumar Thakar Vs Kendriya Vidyalaya Sangathan & Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0148
Rights Of Persons With Disabilities Act, 2016 — Section 2(s)
Tribunals and Commissions19 Feb 2019Dismissed
H.C. Boken Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0147
Tribunals and Commissions19 Feb 2019Disposed Off
Ram Dulesh Meena Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0143
Tribunals and Commissions18 Feb 2019Dismissed
Krishan Kumar Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0207
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 14(4)Constitution Of India, 1950 — Article 226, 227