Tribunals and Commissions25 Feb 2019Dismissed
Zaheer Ahmed Vs Comm. Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0006
Constitution Of India, 1950 — Section 226, 227
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 53 of 68
Tribunals and Commissions25 Feb 2019Dismissed
Sh Ashiquse Ali Khan Vs Govt. Of NCTD
Central Administrative Tribunal · (2019) 02 CAT CK 0005
Constitution Of India, 1950 — Section 226, 227
Tribunals and Commissions22 Feb 2019Dismissed
Ajay Gupta Vs Union Of India Through The Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0208
Tribunals and Commissions22 Feb 2019Dismissed
Onkar Nath Dubey Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 02 CAT CK 0202
Tribunals and Commissions22 Feb 2019Dismissed
Shri Narotam Sharma Vs Delhi Development Authority
Central Administrative Tribunal · (2019) 02 CAT CK 0200
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Order 47 Rule (1)
Tribunals and Commissions22 Feb 2019Dismissed
Arun Dutt Sharma Vs Union Of India Through the Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0186
Tribunals and Commissions22 Feb 2019Dismissed
Jitender Vs Govt. Of NCT Of Delhi And Other
Central Administrative Tribunal · (2019) 02 CAT CK 0177
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
Tribunals and Commissions22 Feb 2019Dismissed
A K Gupta Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0170
Tribunals and Commissions22 Feb 2019Disposed Off
Anshul Rakesh Vs Director (RL) And Other
Central Administrative Tribunal · (2019) 02 CAT CK 0152
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
Tribunals and Commissions22 Feb 2019Disposed Off
Balbir Singh Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0144
Tribunals and Commissions22 Feb 2019Dismissed
Laxmi Dutt Pachouli Vs Pradeep Kumar Goyal And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0059
Tribunals and Commissions22 Feb 2019Allowed
Santosh Kumar Upadhyay Vs Director (RL)
Central Administrative Tribunal · (2019) 02 CAT CK 0015
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)
Tribunals and Commissions21 Feb 2019Dismissed
Dheerjanand Joshi Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0204
Tribunals and Commissions21 Feb 2019Allowed
Ajit Singh Vs Uoi Through Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0199
Central Civil Services (Classification, Control & Appeal) Rules, 1964 — Rule 7(11)
Tribunals and Commissions21 Feb 2019Disposed Off
Ajay Mitra Vs Department Of Health Research Through Its Secretary And Other
Central Administrative Tribunal · (2019) 02 CAT CK 0185
Tribunals and Commissions21 Feb 2019Dismissed
Krishan Kumar Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0158
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)
Tribunals and Commissions21 Feb 2019Dismissed
Bijender Singh Vs Delhi Jal Board
Central Administrative Tribunal · (2019) 02 CAT CK 0155
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions21 Feb 2019Disposed Off
Bipin Chandra Tewari Vs Union of India And Ors
Central Administrative Tribunal · (2019) 02 CAT CK 0058
Tribunals and Commissions21 Feb 2019Dismissed
Mahendra Singh Rana Vs Union of India
Central Administrative Tribunal · (2019) 02 CAT CK 0057
Recruitment Rules, 2016 — Rule 6
Tribunals and Commissions20 Feb 2019Disposed Off
Syed Zakir Ali Rizvi Syed Zakir Ali Rizvi Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0206