Tribunals and Commissions26 Feb 2019Dismissed
Prakash Chand Meena Vs M/O Communications
Central Administrative Tribunal · (2019) 02 CAT CK 0003
Gramin Dak Sevak (Conduct And Engagement) Rules, 2011 — Section 3A, 4(3), 8
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 52 of 68
Tribunals and Commissions26 Feb 2019Dismissed
Bhikhari Lal Bharti Vs Delhi Transport Corporation, Govt. Of NCTD
Central Administrative Tribunal · (2019) 02 CAT CK 0002
Constitution Of India, 1950 — Section 226, 227
Tribunals and Commissions26 Feb 2019Dismissed
Kavita Prakash Vs Delhi Subordinate Services Selection Board
Central Administrative Tribunal · (2019) 02 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions25 Feb 2019Dismissed
Lalit Kumar Vs Union Of India Through Its Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0197
Administrative Tribunals Act, 1985 — Section (3), 22, 22(2), 22(3), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
Tribunals and Commissions25 Feb 2019Dismissed
HC Babulal Meena Vs Govt. Of N.C.T.D, Through
Central Administrative Tribunal · (2019) 02 CAT CK 0196
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions25 Feb 2019Dismissed
Retired School Inspector Vs North Delhi Municipal Corporation
Central Administrative Tribunal · (2019) 02 CAT CK 0194
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i)(ii)(iii)Central Civil Services (Pension) Rules, 1972 — Rule 9, 9(b)(ii)
Tribunals and Commissions25 Feb 2019Dismissed
Zaheer Ahmad Vs Commissioner Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0192
Tribunals and Commissions25 Feb 2019Dismissed
H K Bansal Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0189
Tribunals and Commissions25 Feb 2019Dismissed
Central Secretariat Stenographers’ Service Association Vs Union Of India Through Secretary
Central Administrative Tribunal · (2019) 02 CAT CK 0182
Constitution Of India, 1950 — Article 14, 16Central Civil Services Rules (Revised Pay ) 2008 — Rule 9
Tribunals and Commissions25 Feb 2019
HC Rohtash Mann Vs Govt. Of N.C.T.D, Through
Central Administrative Tribunal · (2019) 02 CAT CK 0172
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions25 Feb 2019Dismissed
Ashique Ali Khan Vs Govt. Of NCT Of Delhi Through
Central Administrative Tribunal · (2019) 02 CAT CK 0171
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions25 Feb 2019Dismissed
Arun Kumar Vs Union Of India Through
Central Administrative Tribunal · (2019) 02 CAT CK 0161
Indian Penal Code, 1860 — Section 409Administrative Tribunals Act, 1985 — Section 22(2)(f), 22(3), 22(3)(f)Code Of Civil Procedure, 1908 — Section 114, Order 47, Rule (1)
Tribunals and Commissions25 Feb 2019Dismissed
Sh. Lalit Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0014
Administrative Tribunal Act, 1985 — Section 22(3)Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions25 Feb 2019Dismissed
HC Babulal Meena Vs Govt. Of N.C.T.D, Through The Commissioner Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0013
Constitution Of India, 1950 — Section 226, 227
Tribunals and Commissions25 Feb 2019Dismissed
Sh. Chander Dev Retired School Inspector Vs North Delhi Municipal Corporation Through its Commissioner
Central Administrative Tribunal · (2019) 02 CAT CK 0012
Central Civil Service (Pension) Rules, 1972 — Rule 9(b)(ii)
Tribunals and Commissions25 Feb 2019Dismissed
Arun Kumar Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0011
Administrative Tribunal Act, 1985 — Section 22(3)Code Of Civil Procedure, 1908 — Order 47 Rule 1
Tribunals and Commissions25 Feb 2019Dismissed
Central Secretariat Stenographers’ Service Association Vs Union Of India
Central Administrative Tribunal · (2019) 02 CAT CK 0010
Central Civil Service (Revised) Pay Rules, 2008 — Rule 9Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions25 Feb 2019Dismissed
HC Rohtash Mann Vs Govt. Of N.C.T.D, Through The Commissioner Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0009
Constitution Of India, 1950 — Section 226, 227
Tribunals and Commissions25 Feb 2019Dismissed
Sombir Vs Staff Selection Commission
Central Administrative Tribunal · (2019) 02 CAT CK 0008
Tribunals and Commissions25 Feb 2019Disposed Off
Rajendra Kumar Meena Vs Comm. Of Police
Central Administrative Tribunal · (2019) 02 CAT CK 0007
Constitution Of India, 1950 — Section 311(2)(b)